High Courts03 Sept 1925
Maruthavanaswami Alias Desika Pandaka-Sannadhi Vs Subramania Thambiran
Madras High Court · (1925) ILR (Mad) 716
Madras Administration of Estates Regulation, 1802 — Section 16(7)
JUDGMENT DATABASE
Search 12,29,655 Indian judgments.
12,29,655 judgments in All Courts · page 59,329 of 61,483
High Courts03 Sept 1925
M.A.R.R.M.P. Muthu Veerappa Chettiar Vs U.K. Sivagurunatha Pillai
Madras High Court · (1926) ILR (Mad) 217 : 92 Ind. Cas. 603 : (1925) 22 LW 617 : (1925) 49 MLJ 697
Provincial Insolvency Act, 1920 — Section 24
High Courts02 Sept 1925
Bodhrao Gopalrao Mutalik Deshpande and Others Vs Shriniwas Atmaram Jog and Others
Bombay High Court · AIR 1926 Bom 259
High Courts02 Sept 1925Dismissed
Bodhrao Gopalrao Mutalik Vs Shrinivas Atmaram Jog
Bombay High Court · (1926) 28 BOMLR 399 : (1926) ILR (Bom) 128 : 94 Ind. Cas. 649
Bombay Regulation Act, 1827 — Section 20
High Courts02 Sept 1925Dismissed
Jinabhai Nathabhai Rashia Vs The Collector and T.S. Officer
Bombay High Court · (1926) 28 BOMLR 416 : 94 Ind. Cas. 752
High Courts02 Sept 1925
Jinabhai Nathabhai Rashia Vs The Collector and Taluqdari Settlement Officer
Bombay High Court · 94 Ind. Cas. 752
Gujarat Taluqdars Act, 1888 — Section 33
High Courts02 Sept 1925
Girjaprasad Chinubhai Vs Purshottam Vithalrai Vyas and Another
Bombay High Court · AIR 1926 Bom 261
Transfer of Property Act, 1882 — Section 107, 123
High Courts02 Sept 1925Allowed
Sir Girjaprasad Chinubhai Vs Purshottam Vithalrai Vyas
Bombay High Court · (1926) 28 BOMLR 421 : 94 Ind. Cas. 609
Transfer of Property Act, 1882 — Section 107, 123
High Courts02 Sept 1925
Jinabhai Nathabhai Rashia Vs Collector and T.S. Officer
Bombay High Court · AIR 1926 Bom 325
Gujarat Taluqdars Act, 1888 — Section 33(2)
High Courts01 Sept 1925
Rajamanicka Chetty Vs P.K. Venkatramana Rao and Others
Madras High Court · AIR 1926 Mad 950
High Courts01 Sept 1925
(Thirumulu) Suppu Shetti Vs Arunachalam Chettiar and Others
Madras High Court · AIR 1926 Mad 1065
High Courts01 Sept 1925
Ganpatrao Bhavanrao Vs Ganesh Vishnu Hasabnis
Bombay High Court · AIR 1926 Bom 280
Hereditary Offices Act, 1874 — Section 5
High Courts01 Sept 1925Dismissed
Parvatibai Trimbakrao Patvardhan Vs Vishvanath Khanderao Raste
Bombay High Court · AIR 1926 Bom 90 : (1925) 27 BOMLR 1509 : 92 Ind. Cas. 4
High Courts01 Sept 1925
Thokala Seshamma and Others Vs Yellaturi Venkamma
Madras High Court · AIR 1926 Mad 238 : 92 Ind. Cas. 456 : (1925) 22 LW 863
Criminal Procedure Code, 1898 (CrPC) — Section 476BPenal Code, 1860 (IPC) — Section 193, 196, 467
High Courts01 Sept 1925
Addepalli Venkata Gurunadha Ramaseshiah, Acting Secretary of Kannika and Parameswari Visamsetty Venkataratnam, Hindu High School Committee Vs Akella Kesava Ramiah and Others
Madras High Court · AIR 1926 Mad 417 : (1926) 50 MLJ 54
Transfer of Property Act, 1882 — Section 6(e)
High Courts01 Sept 1925
K. Kaliba Sahib and Others Vs Subbaroya Aiyar
Madras High Court · AIR 1926 Mad 365 : (1926) 23 LW 99
Civil Procedure Code, 1908 (CPC) — Order 46 Rule 1, Order 46 Rule 6
High Courts01 Sept 1925
Akella Kesavaramayya and Others Vs Visamsetti Venkataratnam and Others
Madras High Court · AIR 1926 Mad 452 : (1926) 23 LW 678 : (1926) 50 MLJ 36
Limitation Act, 1963 — Section 19Paper Currency Act, 1910 — Section 26
High Courts01 Sept 1925
K. Kaliba Sahib and Others Vs Subbaraya Ayyar
Madras High Court · 92 Ind. Cas. 621
High Courts01 Sept 1925
Addepalli Venkata Garunadha Vs Akella Kesava Ramiah and Others
Madras High Court · 92 Ind. Cas. 973 : (1926) 23 LW 314
Transfer of Property Act, 1882 — Section 6(e)
High Courts01 Sept 1925
Alella Kesavaramayya and Others Vs Visamsetti Venkatanarasimha and Others
Madras High Court · 92 Ind. Cas. 626
Limitation Act, 1963 — Section 19