High Courts08 Sept 1925
L. Rathan Singh Vs The Commissioner of Income Tax to the Government of Madras
Madras High Court · 92 Ind. Cas. 1051 : (1926) 23 LW 267
Income Tax Act, 1922 — Section 10(2)(vii)
JUDGMENT DATABASE
Search 12,29,655 Indian judgments.
12,29,655 judgments in All Courts · page 59,328 of 61,483
High Courts08 Sept 1925
Tharamal Parkam Kalpathoor Thulicha Puthiatuth Sankaran Nair Vs Uruppoyil Ambu and Others
Madras High Court · 92 Ind. Cas. 109 : (1925) 49 MLJ 699
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 13
High Courts08 Sept 1925
Karuppannan by mother and next friend kannakkal Vs Pambayan alias Karuppan Samban and Another
Madras High Court · 101 Ind. Cas. 39
Evidence Act, 1872 — Section 92
High Courts08 Sept 1925
Linga Aiyar Alias Ramalinga Aiyar Vs Lakshumanan Chettiar and Another
Madras High Court · AIR 1926 Mad 687 : (1926) 50 MLJ 387
Civil Procedure Code, 1908 (CPC) — Section 2(2)
High Courts08 Sept 1925
N.K. Govindan Nair Vs Kanhirathotikayil Ithalutty
Madras High Court · AIR 1926 Mad 542 : (1926) 50 MLJ 213
Court Fees Act, 1870 — Section 7(1)
High Courts08 Sept 1925
S.R. Subramania Aiyar Vs L.A. Krishna Aiyar
Madras High Court · (1926) 51 MLJ 172
High Courts08 Sept 1925
S.R. Subramania Aiyar Vs L.A. Krishna Iyer
Madras High Court · 92 Ind. Cas. 833
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts08 Sept 1925
Linga Iyer alias Ramalinga Iyer Vs Lakshmanan Chettiar and Another
Madras High Court · 94 Ind. Cas. 123 : (1926) 23 LW 533
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts07 Sept 1925
Ramasami Goundan Vs Alagia Singaperumal Kadavul and Another
Madras High Court · AIR 1926 Mad 280 : 92 Ind. Cas. 823 : (1925) 22 LW 701
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts07 Sept 1925
Kunkalakunta Veniah Vs Mandlem Guraviah and Others
Madras High Court · (1926) 23 LW 604 : (1926) 50 MLJ 669
High Courts07 Sept 1925
Sethu Konar Vs Ramaswami Konar
Madras High Court · AIR 1926 Mad 484 : (1926) ILR (Mad) 494 : 94 Ind. Cas. 526 : (1926) 50 MLJ 205
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts07 Sept 1925
Ramaswami Goundan Vs Alagia Singaperumal Kadavul and Another
Madras High Court · (1926) 50 MLJ 42
Civil Procedure Code, 1882 — Order 1 Rule 8, 30
High Courts07 Sept 1925
Kunkalagunta Venkiah Vs Mandlem Guraviah and Others
Madras High Court · AIR 1926 Mad 757 : 96 Ind. Cas. 290
Transfer of Property Act, 1882 — Section 54
High Courts05 Sept 1925Allowed
Kasamkhan Ahmedkhan Mujawar Vs Kaji Abdulla Kaji Mahamad
Bombay High Court · (1926) 28 BOMLR 49
High Courts04 Sept 1925Dismissed
Kasamkhan Walad Ahmedkhan Mujawar Vs Kazi Isub Walad Kazi Shabudin and Others
Bombay High Court · (1926) ILR (Bom) 133
Kazis Act, 1880 — Section 4
High Courts04 Sept 1925
(Koduri) Venkataramayya Vs (Thumulluri) Punnayya
Madras High Court · AIR 1926 Mad 607 : 94 Ind. Cas. 853 : (1926) 23 LW 521
Evidence Act, 1872 — Section 115
High Courts04 Sept 1925
Gonnabathula Thammayya, being minor by his Natural Father and next Friend Gonnabathula Audeyya Vs Gonnabathula Chinnayya and Others
Madras High Court · AIR 1926 Mad 282 : 92 Ind. Cas. 594 : (1925) 22 LW 752
Evidence Act, 1872 — Section 33
High Courts03 Sept 1925Dismissed
Bapu Hambira Patil Vs Shankar Bhau Patil
Bombay High Court · (1926) 28 BOMLR 46
High Courts03 Sept 1925
Bapu Hambira Patil Vs Shankar Bhau Patil and Another
Bombay High Court · AIR 1926 Bom 160
High Courts03 Sept 1925Allowed
Devji Padamsey Vs Thommadra Erikalappa
Bombay High Court · AIR 1926 Bom 63 : (1925) 27 BOMLR 1494 : 92 Ind. Cas. 555