JUDGMENT DATABASE
Search 12,29,655 Indian judgments.
12,29,655 judgments in All Courts · page 59,322 of 61,483
Vemulapalli Seetharamamma and Others Vs Maganti Appiah and Others
Madras High Court · 92 Ind. Cas. 827
Kota Subramaniam Chetty Vs The Chairman, Municipal Council
Madras High Court · AIR 1926 Mad 204 : (1925) 22 LW 719
(Vaddadi) Butchiraju and Others Vs Doddi Seetharamayya and Others
Madras High Court · AIR 1926 Mad 377 : (1926) 23 LW 707
(Kaki) Narasamma Vs Kaki Venkataraju and Others
Madras High Court · AIR 1926 Mad 534 : (1926) 23 LW 364
Mrs. Flora Sassoon Vs Ardeshir H. Mama
Bombay High Court · (1926) 28 BOMLR 126
G.I.P. Railway Company Vs A.B. Tamboli
Bombay High Court · (1926) 28 BOMLR 718 : (1926) ILR (Bom) 284
Bai Shanta Vs Umrao Amir Malek
Bombay High Court · AIR 1926 Bom 141
Flor a Sassoon Vs Ardeshir H. Mama
Bombay High Court · AIR 1926 Bom 189
Abdul Vahed Abdul Karim Vs Hasanali Alibhai Ghasia
Bombay High Court · (1926) 28 BOMLR 562 : (1926) ILR (Bom) 229
Khaji Mahomed Ibrahim Saheb Vs Sundaram Chetti and Others
Madras High Court · 96 Ind. Cas. 823
(Kaji) Mahomed Ibrahim Vs Sundaram Chetti and Others
Madras High Court · AIR 1926 Mad 1066
Kanuri Venkata Siva Rao and Others Vs Chittoori Rama Kristnayya
Madras High Court · AIR 1926 Mad 246 : (1927) ILR (Mad) 91 : (1926) 23 LW 103 : (1926) 50 MLJ 148
Guduthuru Thimmappa Vs V. Balakrishna Mudaliar and Another
Madras High Court · AIR 1926 Mad 427 : (1926) 23 LW 361 : (1926) 50 MLJ 298
Kannuri Venkatasiva Rao and Others Vs Chittoori Rama Krishnayya
Madras High Court · 92 Ind. Cas. 790
Natesa Aiyar and Others Vs Panchapagesa Aiyar and Others
Madras High Court · AIR 1926 Mad 247 : (1925) 22 LW 874
Vadapalli Varadacharlu Vs Khandavilli Narasimha Charlu
Madras High Court · AIR 1926 Mad 258 : (1926) 23 LW 85
Raghvendra Balasaheb Huilgolkar Vs Secretary of State
Bombay High Court · AIR 1926 Bom 373
Vadapalli Varadacharyulu Vs Khandavilli Narasimhacharyulu
Madras High Court · 92 Ind. Cas. 615
O.S. Rarnachandra Aiyar, Official Receiver, Tanjore Vs Sankara Aiyar and Others
Madras High Court · AIR 1926 Mad 357 : (1926) 23 LW 145 : (1926) 50 MLJ 239