High Courts13 Nov 1925
Ismail Pramanik Vs Khedir Pramanik
Calcutta High Court · AIR 1926 Cal 986
Bengal Tenancy Act, 1885 — Section 48
JUDGMENT DATABASE
Search 12,29,656 Indian judgments.
12,29,656 judgments in All Courts · page 59,311 of 61,483
High Courts13 Nov 1925Dismissed
Emperor Vs Indar Singh
Allahabad High Court · (1926) ILR (All) 288
Penal Code, 1860 (IPC) — Section 403, 406
High Courts13 Nov 1925
(Thoppai) Venkataramier Vs A. Govindarayalier
Madras High Court · AIR 1926 Mad 605 : 94 Ind. Cas. 73 : (1926) 23 LW 462
High Courts13 Nov 1925
The Madura Hindu Permanent Fund, Limited, though its Secretary Vs Kamakshi Ammal and Another
Madras High Court · AIR 1926 Mad 492 : 94 Ind. Cas. 487 : (1926) 50 MLJ 355
Succession Act, 1925 — Section 75
High Courts13 Nov 1925
The Secretary of State for India in Council Vs Tripurna Sundarammal and Another
Madras High Court · (1926) 50 MLJ 280
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 10
High Courts13 Nov 1925
Hari Krishna Chcttiar Vs Govindarajulu Naicker
Madras High Court · AIR 1926 Mad 478 : (1926) 23 LW 420 : (1926) 50 MLJ 273
High Courts13 Nov 1925
Ryali Brahmayya and Another Vs Dronamraju Venkatasuryanarayanamurthy
Madras High Court · AIR 1926 Mad 557 : 94 Ind. Cas. 554 : (1926) 50 MLJ 409
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts13 Nov 1925
Chidambara Thevar Vs Subbarayar
Madras High Court · AIR 1926 Mad 623 : (1926) ILR (Mad) 508 : (1926) 23 LW 515 : (1926) 51 MLJ 139
High Courts13 Nov 1925
The Secretary of State for India in Council Vs Tirupura Sundarammal and Another
Madras High Court · AIR 1926 Mad 474 : 96 Ind. Cas. 112
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 10
High Courts12 Nov 1925
Sayed Mahomed Raja Sayed Sadak Miya Vs Thakordas Chaturbhujdas
Bombay High Court · AIR 1926 Bom 335(1)
High Courts12 Nov 1925
Srimati Sabitri Dasi and Others Vs Nadiar Chand Barik and Others
Calcutta High Court · AIR 1926 Cal 881 : 94 Ind. Cas. 38
High Courts12 Nov 1925
Abdul Khairat Mahommad Vs Hrishikesh Das and Others
Calcutta High Court · AIR 1926 Cal 978
High Courts12 Nov 1925Dismissed
Bharmakka Bistappa Vs Mallappa Fakirappa Shiri
Bombay High Court · (1926) 28 BOMLR 598
High Courts12 Nov 1925Allowed
Mohammad Ayub Vs Surajpal Singh
Allahabad High Court · AIR 1926 All 254
High Courts12 Nov 1925Dismissed
Bahadur of Bahadre Vs Emperor
Allahabad High Court · 92 Ind. Cas. 460
Criminal Procedure Code, 1898 (CrPC) — Section 160Penal Code, 1860 (IPC) — Section 173
High Courts12 Nov 1925Dismissed
Bahadura Vs Emperor
Allahabad High Court · AIR 1926 All 304(1)
Criminal Procedure Code, 1898 (CrPC) — Section 160Criminal Procedure Code, 1898 (CrPC) — Section 160Criminal Procedure Code, 1898 (CrPC) — Section 160
High Courts12 Nov 1925Dismissed
Narain Das and Others Vs Sheo Din and Another
Allahabad High Court · (1925) 11 AHC CK 0031
High Courts12 Nov 1925
Parvathi Ammal Vs K.G. Venketeswara Aiyar and Others
Madras High Court · AIR 1926 Mad 656 : 94 Ind. Cas. 45
High Courts12 Nov 1925
Ramalingam Chettiyar Vs Gokuldas Madavji and Co.
Madras High Court · AIR 1926 Mad 1021 : 97 Ind. Cas. 871 : (1926) 51 MLJ 243
High Courts12 Nov 1925
Parvathi Ammal. Vs K.G. Venkateswara Aiyar and Others
Madras High Court · (1926) 23 LW 511 : (1926) 50 MLJ 426