High Courts18 Nov 1925
Narendra Nath Das Vs Haran Chandra Ghose
Calcutta High Court · AIR 1926 Cal 730 : 94 Ind. Cas. 177
JUDGMENT DATABASE
Search 12,29,656 Indian judgments.
12,29,656 judgments in All Courts · page 59,309 of 61,483
High Courts18 Nov 1925
Mitsui Bussan Kaisha, Ltd. Vs Hogarth Shipping Co. Ltd.
Calcutta High Court · AIR 1926 Cal 722 : 94 Ind. Cas. 182
Arbitration Act, 1899 — Section 19
High Courts18 Nov 1925
Gopiram Bhotica Vs Bisseswar Dutt
Calcutta High Court · AIR 1926 Cal 546 : 93 Ind. Cas. 81
Registration Act, 1908 — Section 49
High Courts18 Nov 1925
His Highness Maharaja Birendra Kishore Manikya Bahadur Vs Jahiruddin and Others
Calcutta High Court · 94 Ind. Cas. 26
Bengal Tenancy Act, 1885 — Section 105, 50
High Courts18 Nov 1925
Ramchandra Vasudev Vijapure Vs Anant Laxman Thakar
Bombay High Court · AIR 1926 Bom 282
High Courts18 Nov 1925Dismissed
Bai Kamla Vs Babubhai Shivshankar
Bombay High Court · (1926) 28 BOMLR 607 : 95 Ind. Cas. 834
Criminal Procedure Code, 1898 (CrPC) — Section 488Evidence Act, 1872 — Section 112
High Courts18 Nov 1925Dismissed
Emperor Vs Musammat Kesar
Allahabad High Court · 92 Ind. Cas. 591
Criminal Procedure Code, 1898 (CrPC) — Section 562
High Courts18 Nov 1925Dismissed
Jalal Uddin Vs Emperor
Allahabad High Court · (1926) ILR (All) 264 : 92 Ind. Cas. 857
Criminal Procedure Code, 1898 (CrPC) — Section 197(1)Government of India Act, 1915 — Section 96B(2)Penal Code, 1860 (IPC) — Section 161
High Courts18 Nov 1925
Emperor Vs Mt. Kesar
Allahabad High Court · AIR 1926 All 226
Penal Code, 1860 (IPC) — Section 309
High Courts18 Nov 1925
Jalaluddin Vs Emperor
Allahabad High Court · AIR 1926 All 271
Penal Code, 1860 (IPC) — Section 161Penal Code, 1860 (IPC) — Section 161Penal Code, 1860 (IPC) — Section 161
High Courts18 Nov 1925
Tadanki Brahmayya (died) and Others Vs Puvvula Madhuram and Another
Madras High Court · AIR 1926 Mad 496 : 94 Ind. Cas. 489 : (1926) 50 MLJ 282
High Courts18 Nov 1925
The Public Prosecutor Vs Kalia Perumal Nayakar
Madras High Court · AIR 1926 Mad 722 : (1926) ILR (Mad) 432 : (1926) 23 LW 642 : (1926) 50 MLJ 654
High Courts17 Nov 1925Allowed
Vithabai Janu Kharat Vs Pandu Janu Kharat
Bombay High Court · (1926) 28 BOMLR 595
High Courts17 Nov 1925
Girdhardas Coorji Vs Kerawala Karsandas and Co.
Bombay High Court · (1926) 28 BOMLR 232
Civil Procedure Code, 1908 (CPC) — Section 34Evidence Act, 1872 — Section 35
High Courts17 Nov 1925
Majid Mia Vs Munshi Mia
Calcutta High Court · AIR 1926 Cal 860 : 94 Ind. Cas. 255
High Courts17 Nov 1925
Ram Sakhi Debya Chowdhurani and Others Vs Radha Nath De and Others
Calcutta High Court · AIR 1926 Cal 827
High Courts17 Nov 1925Dismissed
Vernon Milward Bason Vs A.H. Skone and another
Calcutta High Court · (1925) 11 CAL CK 0019
High Courts17 Nov 1925
Khetra Mohun Ghose and Another Vs Lakhi Kanta Pal and Others
Calcutta High Court · AIR 1927 Cal 46
Bengal Tenancy Act, 1885 — Section 181
High Courts17 Nov 1925
Amratlal Gordhandas Vs Keshavlal Kuberdas Patel and Others
Bombay High Court · AIR 1926 Bom 495
Registration Act, 1908 — Section 17Transfer of Property Act, 1882 — Section 100
High Courts17 Nov 1925Dismissed
Amratlal Gordhandas Vs Keshavlal Kuberdas Patel
Bombay High Court · (1926) 28 BOMLR 939
Registration Act, 1908 — Section 17Transfer of Property Act, 1882 — Section 100