Tribunals and Commissions10 Sept 2026
Ravi Pal Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 2951
Administrative Tribunal Act, 1985-Section 19GDS (Conduct and Engagement) Rules, 2020IPC-Section 498-A, 323
JUDGMENT DATABASE
Search 12,29,656 Indian judgments.
12,29,656 judgments in All Courts · page 539 of 61,483
Tribunals and Commissions10 Sept 2026
Shri P.H. Hemanth Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 2995
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions10 Sept 2026
Smt. Rama Sharma Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 2992
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions10 Sept 2026
Shri. Basavarj M.Jambagi Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 2990
Administrative Tribunals Act, 1985-Section 19Department of Posts, Gramin Dak Sevaks (Conduct & Engagement) Rules, 2011-Rule 10Constitution of India-Article 226
Tribunals and Commissions10 Sept 2026
Paramjeet Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 2986
Administrative Tribunal Act, 1985-Section 19
Tribunals and Commissions10 Sept 2026
P Rama Holla & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 2984
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions10 Sept 2026
Shri. P Nagesh Goud Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 2975
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions10 Sept 2026
Ranjeet Swami & Ors. Vs The Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3036
Administrative Tribunals Act, 1985-Section 19Constitution of India-Articles 14, 16, 19(1)(g), 21
Tribunals and Commissions10 Sept 2026
Rajesh Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3034
Tribunals and Commissions10 Sept 2026
M. Padmaja Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3031
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions10 Sept 2026
Smt. Radha Vs Union Of India & Anr.
Central Administrative Tribunal · (2026) 09 CAT CK 3060
Administrative Tribunals Act, 1985-Section 19Constitution of India-Articles 14 and 16Railway Service (Pension) Rules, 1993-Para 3 (23), Rule 3, 2 (b)
Tribunals and Commissions10 Sept 2026
Mohammad Asif Ali Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3055
Tribunals and Commissions10 Sept 2026Disposed Of
Rakesh Kumar & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3053
Right to Information Act
Tribunals and Commissions10 Sept 2026
Nagaraja M Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3065
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions10 Sept 2026
Deva Ram Vs The Office Of The Superintending Engineer & Anr.
Central Administrative Tribunal · (2026) 09 CAT CK 3480
Administrative Tribunals Act, 1985-Section 19Right to Information Act, 2005Intermediate Education Act, 1921
Tribunals and Commissions10 Sept 2026
Shakil Ahmad & Ors. Vs Upendra Chand Joshi & Ors.
Central Administrative Tribunal · 2026 INSC 739
Tribunals and Commissions10 Sept 2026
Suresh Das Vs The Office Of The Superintending Engineer & Anr.
Central Administrative Tribunal · (2026) 09 CAT CK 3482
Administrative Tribunals Act, 1985-Section 19Right to Information Act, 2005Intermediate Education Act, 1921
Tribunals and Commissions10 Sept 2026
Shadab Jamal & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3483
Central Administrative Tribunal (Procedure) Rules, 1987-Rule 15(1), 141948 Act-Section 3Constitution of India-Article 14, Chapter III
Tribunals and Commissions10 Sept 2026
Ankit Rajbhar Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3484
Railway Protection Force Rules, 1987-Rule 276Railway Establishment Rule
Tribunals and Commissions10 Sept 2026
Shri Rameshwar Dayal & Anr. Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3485
Administrative Tribunals Act, 1985-Section 19