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12,29,656 judgments in All Courts · page 540 of 61,483

High Courts10 Sept 2026

Kaunto & Anr. Vs Bhindro

High Court Of Himachal Pradesh · (2026) 09 SHI CK 2930

Hindu Marriage Act, 1955-Sections 11, 13, 16, 29, 29(2)Hindu Succession Act-Section 63-CIndian Succession Act, 1925-Section 63
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High Courts10 Sept 2026

ABC Vs State Of H.P.

High Court Of Himachal Pradesh · (2026) 09 SHI CK 2931

IPCInformation Technology ActCr.P.C.-Section 204, 167(2), 207, 200, 203, 209
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High Courts10 Sept 2026Dismissed

Hem Singh Vs Manju

High Court Of Himachal Pradesh · (2026) 09 SHI CK 2934

Constitution of India-Article 227CPC-Order VI Rule 17, II Rule 2
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Tribunals and Commissions10 Sept 2026

Futurelife Pharmaceuticals Private Limited

National Company Law Tribunal · (2026) 09 NCLT CK 3016

Insolvency and Bankruptcy Code, 2016-Section 5(20), 5(21), 7, 8, 9, 10, 10(3)(c), 10(4), 13(1)(b), 13(1)(c), 14, 14(2), 14(3), 15, 17, 18, 19, 20, 21, 31(1), 33Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 7Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 7
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Tribunals and Commissions10 Sept 2026

Subbiah Sridhar Vs Union Of India & Anr.

Central Administrative Tribunal · (2026) 09 CAT CK 2762

Administrative Tribunals Act, 1985-Section 19Government of India (Transaction of Business) Rules, 1961-Rule 3Central Civil Services (Classification, Control & Appeal) Rules, 1965-Section 2, 2(a), 2(b), 2(g), 2(i), Rule 11, 12(2)(b), 13, 13(2), 14, 14(2), 14(3), 14(4), 14(5), 14(23)(i), 15(4)(i)(b), 15(4)(iii)
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Tribunals and Commissions10 Sept 2026

S. S. Rawat Vs Union Of India & Anr.

Central Administrative Tribunal · (2026) 09 CAT CK 2763

Administrative Tribunals Act, 1985-Section 19CCS (Pension) Rules, 1972-Rule 48-ASocieties Registration Act, 1860
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