Tribunals and Commissions10 Sept 2026
S. Adhinarayanan Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4845
CCS (Pension) Rules, 1972-Rule 24
JUDGMENT DATABASE
Search 12,29,656 Indian judgments.
12,29,656 judgments in All Courts · page 537 of 61,483
Tribunals and Commissions10 Sept 2026
Kamal Singh Nigwal Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3928
Railway Service (Conduct) Rules, 1966-Rule 3(i)(iii)
Tribunals and Commissions10 Sept 2026
Uday Kant Verma Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3925
Tribunals and Commissions10 Sept 2026
Himanshu Shrivastava Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3923
Fundamental Rules-Rule 22(1)(a)(1)CCS (RP) Rules 2008
Tribunals and Commissions10 Sept 2026
Bal Krishna Yadav Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3877
Constitution of India-Article 14, 16
Tribunals and Commissions10 Sept 2026
C.S. Chouhan Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3874
Tribunals and Commissions10 Sept 2026
Ratan Singh Thakur Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3873
Employees' Provident Fund Staff (Classification, Control and Appeal) Rules, 1971-Rule 7, 10, 12CCS (CCA) Rules, 1965
Tribunals and Commissions10 Sept 2026
Sohan Lal Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3862
High Courts10 Sept 2026
Roshan & Ors. Vs State Of U.P.
Allahabad High Court · (2026) 09 AHC CK 3859
IPC-Section 34, 147, 304, 304(1), 308/149, 452, 376Cr.P.C.-Section 161, 162(2), 164Evidence Act, 1872-Section 32, 32(1), 114, 118
Tribunals and Commissions10 Sept 2026
Pramod Kumar Shrivastava Vs Union Of India & Anr.
Central Administrative Tribunal · (2026) 09 CAT CK 3855
Fundamental Rules-Rule 56(a)CCS (Pension) Rules, 1972-Rule 5(2), 9, 69, 83
Tribunals and Commissions10 Sept 2026
Ajay Kumar Verma Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3854
Tribunals and Commissions10 Sept 2026
Ashok Tolani & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3851
Tribunals and Commissions10 Sept 2026
K. Chandradathan & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3847
Railway Servants (Hours of Work and Period of Rest) Rules, 2005Limitation Act-Section 23, Articles 7, 113CPC-Order 47 Rule 1
Tribunals and Commissions10 Sept 2026
Dr. Satish Kumar Ratnakar Vs Union Of India & Anr.
Central Administrative Tribunal · (2026) 09 CAT CK 3839
Indian Ordnance Factory Health Services (Group 'A' Post) Recruitment Rules, 2015 (SRO-44)
Tribunals and Commissions10 Sept 2026
P. Prakash & Ors. Vs The Government Of Puducherry & Ors.
Central Administrative Tribunal · 2025 INSC 1049
Constitution of India-Article 14, 16, 309
Tribunals and Commissions10 Sept 2026
Sanjay Gurudutta Inamdar & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3464
Tribunals and Commissions10 Sept 2026
Smt. Sarsa Bai Vs Union Of India & Anr.
Central Administrative Tribunal · (2026) 09 CAT CK 3465
Administrative Tribunals Act, 1985-Section 19, 21, 21(1), 21(1)(a), 21(3)
Tribunals and Commissions10 Sept 2026
Mohammad Syed Malik Vs Union Territory Of Jammu & Kashmir & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3466
Tribunals and Commissions10 Sept 2026
Mohammad Iqbal Bhat Vs Union Territory Of Jammu & Kashmir & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3467
Tribunals and Commissions10 Sept 2026
Zulfkar Ali Bhat Vs University Of Kashmir & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3468