Tribunals and Commissions10 Sept 2026
M/s. Vikas Surya Developers Pvt. Ltd. Vs Dy. CIT
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6391
Income-tax Act, 1961-Section 153A, 153C
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Tribunals and Commissions10 Sept 2026Allowed
Mahasha Dharam Pal Vs CIT (Exemptions) Charitable Trust, Delhi
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6390
Income Tax Act, 1961-Section 80G, 12AB(1)(ac)(ii), 80G(5)(ii)(b)(B), 12A(1)(ac)(ii), 2(15), 12AB, 12AB(4), 80G(5)(ii)MPT Act, 1950-Section 63, 22(3A), 22(3B)
Tribunals and Commissions10 Sept 2026Allowed
Vision Diagnostic India Pvt. Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6389
Income Tax Act, 1961-Section 147, 148, 148A, 148A(d), 148B, 151, 250, 132, 127
Tribunals and Commissions10 Sept 2026Allowed
M/s. Cindrella Polymers Pvt. Ltd. Vs DCIT, Central Circle-28, Delhi
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6388
Income-tax Act, 1961-Section 153C
Tribunals and Commissions10 Sept 2026Allowed
Raj Filling Station Vs DCIT/ACIT
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6387
Income Tax Act, 1961-Section 250, 133A, 68, 115BBE, 69C, 14Taxation Laws (Second Amendment) Act, 2016-Section 115BBE
Tribunals and Commissions10 Sept 2026Allowed
Mahasha Dharam Pal Charitable Trust Vs. CIT (Exemptions)
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6386
Income Tax Act, 1961-Section 2(15), 12A, 12A(1)(ac)(ii), 12AB, 12AB(1)(ac)(ii), 12AB(4), 80G, 80G(5)(ii), 80G(5)(ii)(b)(B)MPT Act, 1950-Section 22(3A), 22(3B), 63
Tribunals and Commissions10 Sept 2026Partly Allowed
Kanishk Bafna Vs DCIT, CC-28
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6385
Income Tax Act, 1961-Section 143(3), 69A, 132
Tribunals and Commissions10 Sept 2026Allowed
Gram Disha Trust Vs CIT (Exemptions)
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6383
Income Tax Act, 1961-Section 12AB(1)(b)(ii)(B), 12A(1)(ac)(ii), 13(3), 11(5), 13(1)(c), 12AB(4), 12AB, 11, 12, 12A, 80G, Rule 17A
Tribunals and Commissions10 Sept 2026Allowed
Life Legal Services LLP Vs DCIT, CC-14, New Delhi
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6380
Income Tax Act, 1961-Section 143(3), 133A, 127, 143(2), 68, 37
Tribunals and Commissions10 Sept 2026Dismissed
Assistant Commissioner of Income Tax, Central Circle-25 Vs Pallavi Gupta
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6379
Income-tax Act, 1961-Section 153C, 153C(1), 153A, 132, 69, 69CFinance Act, 2017
Tribunals and Commissions10 Sept 2026Allowed
OJAS IMPEX PRIVATE LIMITED Vs INCOME TAX OFFICER
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6282
Income Tax Act, 1961-Section 250, 143(1), 148, 68, 133(6), 142(1), 147, 143(3), 147(1)
Tribunals and Commissions10 Sept 2026Allowed
Amish Aggarwal Vs ITO, Ward 8(1)
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6276
Income Tax Act, 1961-Section 147, 144, 148Taxation and Other Laws [Relaxation and Amendment of Certain Provisions] Act, 2020
Tribunals and Commissions10 Sept 2026
Sh. Kewal Krishan Kumar Vs ACIT
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6266
Income-tax Act, 1961-Section 143(3), 68, 115BBE
Tribunals and Commissions10 Sept 2026Partly Allowed
Renu Gulati Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6264
Income Tax Act, 1961-Section 250, 153C
Tribunals and Commissions10 Sept 2026Allowed
Samara Carpets Private Limited Vs. ACIT, CPC Tax-TDS
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6262
Income-tax Act, 1961-Section 200A, 234E, 154, 220(2)
Tribunals and Commissions10 Sept 2026Allowed
Amish Aggarwal Vs ITO, Ward 8(1)
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6258
Income Tax Act, 1961-Section 147, 144, 148, 149
Tribunals and Commissions10 Sept 2026
S. Ashok Rani Vs The Chairman, Central Board Of Indirect Taxes And Customs & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5785
Tribunals and Commissions10 Sept 2026
Arun Kumar A.V. Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5776
Tribunals and Commissions10 Sept 2026
Laj.P.R Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5774
Tribunals and Commissions10 Sept 2026
Mohammed Shafi M.K Vs U.T. Of Lakshadweep & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5732