Tribunals and Commissions15 Sept 2026Dismissed
K. Srinivasalu Vs Union Of India & Anr.
Central Administrative Tribunal · (2026) 09 CAT CK 5197
JUDGMENT DATABASE
Search 12,29,652 Indian judgments.
12,29,652 judgments in All Courts · page 503 of 61,483
Tribunals and Commissions15 Sept 2026Dismissed
V. Kirubakaran Vs Union Of India & Anr.
Central Administrative Tribunal · (2026) 09 CAT CK 5190
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995-Section 33Constitution of India-Articles 14, 16
Tribunals and Commissions15 Sept 2026Allowed
Sanjay Agarwal Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5165
Administrative Tribunals Act, 1985-Section 19Central Excise and Land Customs Department Group „C‟ Posts Recruitment Rules, 1979Constitution of India-Articles 14, 311(2)
Tribunals and Commissions15 Sept 2026Disposed Of
Deepak Chand Vs General Manager, Northern Railway & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5148
Tribunals and Commissions15 Sept 2026Disposed Of
Dheeraj Kumar Rai Vs Mr. Vineet Mathur & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5093
Administrative Tribunal Act, 1985-Section 17
Tribunals and Commissions15 Sept 2026Disposed Of
Bhupender Kumar Vs R. Mohanraja & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4736
Tribunals and Commissions15 Sept 2026Disposed Of
Pintu Kumar Das Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4709
Rights of Persons with Disabilities Act, 2016
Tribunals and Commissions15 Sept 2026Disposed Of
Showkat Ahmad Baba Vs Union Territory Of J&K & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4707
Tribunals and Commissions15 Sept 2026Disposed Of
Rakesh Kumar Negi Vs Union Of India & Anr.
Central Administrative Tribunal · (2026) 09 CAT CK 4698
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions15 Sept 2026
Shri. Denish & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4344
Administrative Tribunals Act, 1985-Section 19CAT (Procedure) Rules, 1987-Rule 4(5)(a)
Tribunals and Commissions15 Sept 2026
Rajesh Saraf Vs UT Of J&K & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4770
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions15 Sept 2026
Mohd. Iqbal & Ors. Vs UT Of Jammu And Kashmir & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4785
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions15 Sept 2026
Bibhudutta Dalei Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5369
CCS (Pension) Rules, 2021
Tribunals and Commissions15 Sept 2026
T.Damodara Murthy Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5367
Tribunals and Commissions15 Sept 2026Disposed Of
Sukanta Kumar Sahoo Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5220
AT Act, 1985-Section 19Railway Pension Rules
Tribunals and Commissions15 Sept 2026Dismissed
Butukuri Koti Reddy Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5229
Constitution of India-Article 14, 16, 21RTI ActGovernment of India (Allocation of Business) Rules, 1961-Schedule 2, Item No. 5
Tribunals and Commissions15 Sept 2026
Angraz Singh Vs Union Territory Of Jammu And Kashmir & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3938
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions15 Sept 2026
Charanjeet Singh Vs Union Territory Of Jammu And Kashmir & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3934
Administrative Tribunals Act, 1985-Section 19SRO 43 of 1994-Rule 3J&K Food and Supplies (Subordinate) Service Recruitment Rules, 1972
Tribunals and Commissions15 Sept 2026
Shri H Lalduhsaka & Ors. Vs The Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3933
Tribunals and Commissions15 Sept 2026
K.R. Jayakumar & Ors. Vs Union Of India & Anr.
Central Administrative Tribunal · (2026) 09 CAT CK 3931
Administrative Tribunals Act, 1985-Section 19, 20, 21Central Administrative Tribunal (Procedure) Rules-Rule 4(5)(a)