Tribunals and Commissions15 Sept 2026Disposed Of
M/s. Aarcity Builders Private Limited & Anr. Vs Bharat Bhushan
National Consumer Disputes Redressal Commission · (2026) 09 NCDRC CK 7033
JUDGMENT DATABASE
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12,29,651 judgments in All Courts · page 501 of 61,483
Tribunals and Commissions15 Sept 2026Dismissed
Juthika Das Vs D/O India Post
Central Administrative Tribunal · (2026) 09 CAT CK 6876
Administrative Tribunals Act, 1985-Sub-Section (6) of Section 5CAT Procedure Rules, 1987-Rule 15 (1)
Tribunals and Commissions15 Sept 2026Disposed Of
Syed Mohd Aley Raza Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 6805
Tribunals and Commissions15 Sept 2026Disposed Of
Mohd. Arshad Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 6790
Tribunals and Commissions15 Sept 2026
M/s. Shree Mahakali Metal Industries & Ors. Vs The Authorised Officer, Canara Bank
Debts Recovery Appellate Tribunal · (2026) 09 DRAT CK 6085
Tribunals and Commissions15 Sept 2026Disposed Of
Prithviraj N Vs M/s. Bank of India & Ors.
Debts Recovery Appellate Tribunal · (2026) 09 DRAT CK 6058
SARFAESI
Tribunals and Commissions15 Sept 2026
Contai Co-operative Bank Ltd. Vs M/s. Maa Namita Rice Mill & Ors.
Debts Recovery Appellate Tribunal · (2026) 09 DRAT CK 6054
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002-Section 17(6)
Tribunals and Commissions15 Sept 2026Disposed Of
Smt. Geeta Jayanti Vs M/s. State Bank Of India & Ors.
Debts Recovery Appellate Tribunal · (2026) 09 DRAT CK 6053
Tribunals and Commissions15 Sept 2026Allowed
M&M Hospitalities Private Limited Vs DCIT, CC-28, Delhi
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5963
Income-tax Act, 1961-Section 132, 143(3), 148, 153C, 153C(1), 153C(3), first proviso to Section 153C(1)
Tribunals and Commissions15 Sept 2026Allowed
Naresh Aggarwal Vs ITO Ward-60 6
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6642
Income Tax Act, 1961-Section 144, 1448, 145(3)
Tribunals and Commissions15 Sept 2026
Deputy Commissioner Of Income Tax Vs Urvashi Developers And Builders Private Limited
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6595
Income Tax Act, 1961-Section 153C, 153C(3), 153A, 153A(1) fourth proviso, 153D, 69A, 69CFinance Act, 2017
Tribunals and Commissions15 Sept 2026
Deputy Commissioner Of Income Tax Vs Urvashi Developers And Builders Private Limited
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6585
Income Tax Act, 1961-Section 153C, 153C(3), 153A, 153A(1), 153D, 69A, 69CFinance Act, 2017
Tribunals and Commissions15 Sept 2026
Deputy Commissioner Of Income Tax Central Circle-26 Vs Urvashi Developers And Builders Private Limited
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6576
Income Tax Act, 1961-Section 69A, 69C, 153A, 153C, 153C(3), 153DFinance Act, 2017
Tribunals and Commissions15 Sept 2026
Income Tax Officer-1(3), Rampur Vs Rajendra Kumar
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6575
Income Tax Act-Section 69, 139(1), 143(1), 143(2), 144, 144B, 147, 148Income Tax Rules, 1962-Rule 46AIncome Tax (Appellate Tribunal) Rules, 1963-Rule 27
Tribunals and Commissions15 Sept 2026
Income Tax Officer-1(3), Rampur Vs Rajendra Kumar
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6570
Income Tax Act-Section 69, 139(1), 143(1), 143(2), 144, 144B, 147, 148Income Tax Rules, 1962-Rule 46AIncome Tax (Appellate Tribunal) Rules, 1963-Rule 27
Tribunals and Commissions15 Sept 2026Dismissed
DCIT, Circle-25, New Delhi Vs Rajendra Kumar Garg
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6566
Income Tax Act, 1961-Section 132, 153A, 153A(1), 153C, 153C(1), Explanation 1 to Section 153A
Tribunals and Commissions15 Sept 2026Allowed
Universal Tractor Holding LLC USA Vs DCIT International Taxation
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6565
Income Tax Act, 1961-Section 143(3), 144C(13), 195, 2(28A)Indian Arbitration Act-Section 49Code of Civil Procedure
Tribunals and Commissions15 Sept 2026Dismissed
DCIT, Circle-25, New Delhi Vs Rajendra Kumar Garg
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6563
Income Tax Act, 1961-Section 132, 153A, 153C, 153C(1), Explanation 1 to Section 153A
Tribunals and Commissions15 Sept 2026Allowed
Assam Hire Purchase Company P. Ltd. Vs DCIT, Central Circle-5
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6562
Income Tax Act, 1961-Section 250, 271(1)(c), 271AAB, 271AAB(1A), 274
Tribunals and Commissions15 Sept 2026Allowed
Income Tax Officer, Ward 73(2) Vs Asthetic Township Developers Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6558
Income Tax Act, 1961-Section 201(1A), 194C, 201(1), 201(14), 139, 201