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Tribunals and Commissions15 Sept 2026Partly Allowed

National Institute Of Aviation Management & Research Society Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6557

Income Tax Act, 1961-Section 250, 271B, 270A, 44AB, 11, 12, 273B

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Tribunals and Commissions15 Sept 2026Partly Allowed

National Institute Of Aviation Management & Research Society Vs Income Tax Officer, Exemption Ward 2(4)

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6556

Income Tax Act, 1961-Section 250, 271B, 270A, 44AB, 11 & 12, 273B

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Tribunals and Commissions15 Sept 2026Allowed

Sanjay Sharma L/H Of Late Divya Kala Sharma Vs Addl./JCIT

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6555

Income Tax Act, 1961-Section 154, 115BAC

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Tribunals and Commissions15 Sept 2026Dismissed

Deputy Commissioner Of Income Tax Vs Prateek Chitkara

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6554

Income Tax Act, 1961-Section 250, 132(4), 131(1A), 68, 131, 292C

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Tribunals and Commissions15 Sept 2026Allowed

Universal Tractor Holding LLC USA Vs DCIT International Taxation

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6137

Income Tax Act, 1961-Section 143(3), 144C(13), 195, 2(28A)Indian Arbitration Act-Section 49Code of Civil Procedure

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Tribunals and Commissions15 Sept 2026Dismissed

Deputy Commissioner Of Income Tax Vs Prateek Chitkara

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6136

Income Tax Act, 1961-Section 250, 132(4), 131(1A), 68, 131, 292C

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Tribunals and Commissions15 Sept 2026Allowed

Sanjay Sharma L/H of Late Divya Kala Sharma Vs Addl./JCIT

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6135

Income Tax Act, 1961-Section 154, 115BAC

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Tribunals and Commissions15 Sept 2026Partly Allowed

Teena Gandhi Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6134

Income Tax Act, 1961-250, 271(1)(c)

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Tribunals and Commissions15 Sept 2026Allowed

Income Tax Officer, Ward 73(2) Vs Asthetic Township Developers Pvt. Ltd.

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6133

Income Tax Act, 1961-Section 201(1A), 194C, 201(1), 201(14), 139, 201

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Tribunals and Commissions15 Sept 2026

Deputy Commissioner Of Income Tax Central Circel-26 Vs Urvashi Developers And Builders Private Limited

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6327

Income Tax Act, 1961-Section 153C, 69A, 69C, 153A, 153DFinance Act, 2017

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Tribunals and Commissions15 Sept 2026Partly Allowed

Teena Gandhi Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6260

Income Tax Act, 1961-Section 250, 271(1)(c)

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Tribunals and Commissions15 Sept 2026Partly Allowed

National Institute Of Aviation Management & Research Society Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6256

Income Tax Act, 1961-Section 250, 271B, 270A, 44AB, 11, 12, 273B

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Tribunals and Commissions15 Sept 2026

E.Godfred Vs The Flag Officer Commanding-in-Chief & Ors.

Central Administrative Tribunal · (2026) 09 CAT CK 5798

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Tribunals and Commissions15 Sept 2026

P.K. Salu & Ors. Vs Union Of India & Ors.

Central Administrative Tribunal · 2008 INSC 930

Constitution of India-Article 309the 1985 Act-Section 19, 20, 21CPC-Section 11

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Tribunals and Commissions15 Sept 2026Disposed Of

M.S.S.N. Srinivas Vs The Chairman, Central Board Of Direct Taxes (CBDT) & Ors.

Central Administrative Tribunal · (2026) 09 CAT CK 5772

Constitution of India-Articles 14, 16

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Tribunals and Commissions15 Sept 2026Disposed Of

M.Rama Rao Vs Union Of India & Anr.

Central Administrative Tribunal · (2026) 09 CAT CK 5769

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Tribunals and Commissions15 Sept 2026Disposed Of

Shri Premangshu Paul Choudhury Vs The Union Of India & Ors.

Central Administrative Tribunal · (2026) 09 CAT CK 5704

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Tribunals and Commissions15 Sept 2026

Jeji Mathew Vs Union Of India & Ors.

Central Administrative Tribunal · (2026) 09 CAT CK 5700

CCS (RP) Rules, 2008

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Tribunals and Commissions15 Sept 2026Disposed Of

Ganesh Avana Vs Union Of India & Ors.

Central Administrative Tribunal · (2026) 09 CAT CK 5698

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Tribunals and Commissions15 Sept 2026Disposed Of

V. Suryanarayanan Vs Union Of India & Ors.

Central Administrative Tribunal · (2026) 09 CAT CK 5200

Central Civil Services (Revised Pay) Rules, 1997

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