High Courts22 Sept 2026
Neelu Rawat Vs Secretary School Education & Ors.
Uttarakhand High Court · (2026) 09 UK CK 3607
Uttarakhand Annual Transfer for Public Servants Act, 2017-Section 27
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 428 of 61,482
High Courts22 Sept 2026
Jai Prakash Semwal Vs Union Of India & Ors.
Uttarakhand High Court · (2026) 09 UK CK 3608
High Courts22 Sept 2026
Paramjeet Singh Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 09 UK CK 3609
High Courts22 Sept 2026
Pardeep Vs State Of Haryana & Anr.
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 3610
BNSS, 2023-Section 483(3), 528Cr.P.C.-Section 439(2), 482BNS, 2023-Section 318(4), 61(2)
High Courts22 Sept 2026
Gagandeep Kaur alias Gagan Vs State of Punjab
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 3611
BNSS, 2023-Section 483Narcotic Drugs and Psychotropic Substances Act, 1985-Sections 15, 21(c), 29, 37, 67Cr.P.C.-Section 173
High Courts22 Sept 2026
Vikaram Omprakash Damani Vs The State Of Uttarakhand
Uttarakhand High Court · (2026) 09 UK CK 3596
Indian Penal Code, 1860-Sections 403, 420, 465, 467, 468, 471, 474 and 120-B
High Courts22 Sept 2026Allowed
Azeem Vs State Of Uttarakhand
Uttarakhand High Court · (2026) 09 UK CK 3597
Bharatiya Nyaya Sanhita, 2023-Sections 123, 69
High Courts22 Sept 2026
Yadram Singh & Ors. Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 09 UK CK 3612
High Courts22 Sept 2026
Lav Kumar Singh & Ors. Vs The Zonal Manager Central Bank Of India & Ors.
Patna High Court · (2026) 09 PAT CK 3613
Indian Penal CodePrevention of Corruption ActBihar CCA Rules, 2005-Rule 17(14)
High Courts22 Sept 2026
Manoj Kumar Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 3614
BNSS, 2023-Section 483BNS, 2023-Section 105, 3(5)IPC-Section 304
High Courts22 Sept 2026
Ankit Dudi Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 3615
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Sections 318(4), 61(2)Information Technology Act, 2000-Section 66-D
High Courts22 Sept 2026
Jagjeet Singh @ Goru Vs State Of Haryana
Punjab And Haryana At Chandigarh · 2024 INSC 290
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Narcotic Drugs and Psychotropic Substances Act, 1985-Sections 18, 27-A, 29, 61, 85, 67
High Courts22 Sept 2026
Lakhwinder Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 3617
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482, 358Bharatiya Nyaya Sanhita, 2023-Section 103(1), 109, 118(1), 118(2), 115(2), 126(2), 191(3), 190, 238Arms Act, 1959-Section 25, 27, 30
High Courts22 Sept 2026
Sri K.Eshwar Vs The State Of Karnataka & Anr.
Karnataka High Court · (2026) 09 KAR CK 3618
Prevention of Corruption Act, 1988-Sections 7, 13(1), 13(1)(d), 13(2)Cr.P.C.-Sections 161, 235(1), 437(A)Constitution of India-Articles 226, 227
High Courts22 Sept 2026
Labha Singh alias Labha Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 3620
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Narcotic Drugs and Psychotropic Substances Act, 1985-Sections 21-C, 25, 29
High Courts22 Sept 2026
Buta Singh @ Boota Singh @ Veeru Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 3621
BNS-Section 299IPC-Section 295-AJagatjot Shri Guru Granth Sahib Satkar Act (Amendment) Act 2026-Section 5(2)
High Courts22 Sept 2026
Tanvir Singh @ Tanveer Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 3622
BNSS, 2023-Section 483BNS 2023-Sections 109, 125 & 3(5)Arms Act, 1959-Sections 25 & 27
High Courts22 Sept 2026
Chandan Kalyan Vs Union Of India
Punjab And Haryana At Chandigarh · 2024 INSC 290
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483NDPS Act, 1985-Sections 8, 9A, 20, 21, 23, 25A, 29, 60, 67
High Courts22 Sept 2026
Deepak Singh Alias Deepak Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 3624
BNSS, 2023-Section 483Narcotic Drugs and Psychotropic Substances Act, 1985-Section 21-C, 25, 29, 42, 50, 37BNS, 2023-Section 317
High Courts22 Sept 2026
Dinesh @ Pahlwan Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 3625
B.N.S.S., 2023-Section 528, Chapter VI, 85IPC-Sections 34, 307, 302BNS, 2023-Sections 3(5), 109, 103