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12,29,635 judgments in All Courts · page 329 of 61,482

High Courts30 Sept 2026

Vibeesh & Ors. Vs State Of Kerala & Anr.

High Court Of Kerala · (2026) 09 KL CK 6230

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Sections 189(2), 191(2), 191(3), 126(2), 115(2), 118(1), 109 r/w 190
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High Courts30 Sept 2026

Sujeshkumar Vs State Of Kerala

High Court Of Kerala · (2026) 09 KL CK 6229

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Sections 316(2), 318(4)
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High Courts30 Sept 2026

Mable Mary Vs State Of Kerala & Anr.

High Court Of Kerala · (2026) 09 KL CK 6220

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482, 35(3)Indian Penal Code, 1860-Sections 406, 420, 463, 464, 465, 467 and 471 r/w 34
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High Courts30 Sept 2026

Kevin Alex Vs State Of Kerala

High Court Of Kerala · (2026) 09 KL CK 6218

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Bharatiya Nyaya Sanhita, 2023-Sections 333, 296(b), 115(2), 3(5)
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High Courts30 Sept 2026

Renjulal R & Ors. Vs State Of Kerala

High Court Of Kerala · (2026) 09 KL CK 6217

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Bharatiya Nyaya Sanhita, 2023-Sections 296(b), 115(2), 118(1), 126(2), 110 r/w Section 3(5)
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High Courts30 Sept 2026

Santhosh Vs State Of Kerala

High Court Of Kerala · (2026) 09 KL CK 6216

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Bharatiya Nyaya Sanhita, 2023-Sections 115(2), 118(1), 118(2), 309(4), 190
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High Courts30 Sept 2026Dismissed

Jaishri Sharma Vs Muhammad Ali

High Court Of Himachal Pradesh · 2025 INSC 1158

Negotiable Instruments Act, 1881-Section 138, 138(c), 142, 142(b)Code of Criminal Procedure, 1973-Section 313, 397, 439, 2(d)Indian Evidence Act-Section 114
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