JUDGMENT DATABASE

Search 12,29,635 Indian judgments.

12,29,635 judgments in All Courts · page 330 of 61,482

High Courts30 Sept 2026

Kuttiyali P. Vs State Of Kerala & Ors.

High Court Of Kerala · (2026) 09 KL CK 6201

Prevention of Illicit Traffic in Narcotic Drugs and Psychotropic Substances Act, 1988-Section 3(1), 22(c)Constitution of India-Article 226
High Courts30 Sept 2026Disposed Of

Arman Ansari Vs The State Of Jharkhand

Jharkhand High Court · (2026) 09 JH CK 6189

Bhartiya Nyaya Sanhita, 2023-Section 103(1)/238Juvenile Justice (Care and Protection of Children) Act, 2015-Section 12Criminal Procedure, 1973
High Courts30 Sept 2026Disposed Of

Surjeet Singh Vs Anu Rohila & Anr.

High Court Of Himachal Pradesh · (2026) 09 SHI CK 6188

Negotiable Instruments Act, 1881-Section 138Code of Criminal Procedure, 1973-Section 313, 437-ABharatiya Nagarik Suraksha Sanhita, 2023-Section 481
High Courts30 Sept 2026Disposed Of

State Of H.P. Vs Desh Raj

High Court Of Himachal Pradesh · 2024 INSC 193

Indian Penal Code-Sections 10, 361, 363, 366, 375, 376, 376(2)(n)The Protection of Children From Sexual Offences Act, 2012-Sections 3, 4, 5, 5(1), 6, 7, 9, 12, 29, 30, 45Code of Criminal Procedure, 1973-Sections 164, 173(8), 313, 378, 417, 437-A
High Courts30 Sept 2026

Raj Kumar Vs Narotam & Anr.

High Court Of Himachal Pradesh · (2026) 09 SHI CK 6185

Negotiable Instruments Act-Section 138, 118, 139Code of Criminal Procedure-Section 313, 437-ABhartiya Nagarik Suraksha Sanhita, 2023-Section 481
High Courts30 Sept 2026Disposed Of

Raman Sharma Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2026) 09 SHI CK 6182

Bhartiya Nagarik Suraksha Sanhita (BNSS), 2023-Sections 483, 173Bhartiya Nyaya Sanhita (BNS), 2023-Sections 333, 132, 121(1), 223(b), 351(2), 109(1), 62Arms Act, 1959-Section 30
High Courts30 Sept 2026Dismissed

Sumit Kumar Vs State Of H.P.

High Court Of Himachal Pradesh · 2025 INSC 576

CrPC-Section 311, 231(2)Indian Penal Code-Sections 307, 326, 341, 323Evidence Act-Section 165
High Courts30 Sept 2026Dismissed

Thakur Dass Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2026) 09 SHI CK 6179

Bhartiya Nagrik Suraksha Sanhita, 2023-Section 430The Protection of Children from Sexual Offences Act, 2012-Sections 6, 8, 10, 3(a), 3(b), 3(c)IPC-Sections 376, 506
High Courts30 Sept 2026Dismissed

Yash Thakur & Ors. Vs State Of H.P. & Ors.

High Court Of Himachal Pradesh · (2026) 09 SHI CK 6177

Bharatiya Nyaya Sanhita (BNS), 2023-Section 115(2), 126(2), 352, 3(5)IPC-Section 326, 304, 324, 352, 506Code of Criminal Procedure-Section 482, 320, 439
High Courts30 Sept 2026

Ravinder Kumar Vs Bhupesh Gupta

High Court Of Himachal Pradesh · (2026) 09 SHI CK 6174

Negotiable Instruments Act-Section 138, 142(b)Limitation Act-Section 5General Clauses Act-Section 27
High Courts30 Sept 2026Dismissed

Naveen Chander Bhadwal Vs State Of Himachal Pradesh & Anr.

High Court Of Himachal Pradesh · (2026) 09 SHI CK 6169

Himachal Pradesh Printing and Stationery Department Overseer Offset, Group-B (Non-Gazetted) Non-Ministerial Services, Recruitment and Promotion Rules, 2024-Rule 8Recruitment & Promotion Rules, 2010-Clause-7, Clause-8Constitution of India
High Courts30 Sept 2026Partly Allowed

Mohinder Kumar Vs State Of HP

High Court Of Himachal Pradesh · (2026) 09 SHI CK 6166

Indian Penal Code-Section 279, 304-A, 304ACode of Criminal Procedure, 1973-Section 313, 397, 439Bharatiya Nagarik Suraksha Sanhita, 2023-Section 438
High Courts30 Sept 2026Dismissed

Tilak Raj Vs State Of H.P. & Ors.

High Court Of Himachal Pradesh · (2026) 09 SHI CK 6158

Criminal Procedure Code-Section 482, 397(3), 397(1), 397(2), 401, 483, 146, 202, 145(4), 145(6), 82 (sic)BNSS-Section 528IPC-Section 500, 498-A, 452, 323
High Courts30 Sept 2026Dismissed

Kulvinder Gill Vs State Of H.P.

High Court Of Himachal Pradesh · (2026) 09 SHI CK 6146

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Narcotic Drugs and Psychotropic Substances Act, 1985-Sections 15, 29, 42(2)Code of Criminal Procedure-Section 482