JUDGMENT DATABASE

Search 12,29,635 Indian judgments.

12,29,635 judgments in All Courts · page 327 of 61,482

High Courts30 Sept 2026Dismissed

Roy Poruthookkaran & Anr. Vs Elizabath @ Thanka & Ors.

High Court Of Kerala · (2026) 09 KL CK 6034

Commercial Courts Act, 2015-Section 2(1)(c)(xv), 2(1)(c), 6, 15, 15(2), 15(5)Code of Civil Procedure-Section 9, Order VII Rule 10, VII Rule 10(1), VII Rule 11, VII Rule 11(d)Constitution of India-Article 141
High Courts30 Sept 2026Disposed Of

Manoj Kumar Vs State Of Odisha & Anr.

Orissa High Court · (2026) 09 OHC CK 6030

Code of Criminal Procedure, 1973-Section 482, 195, Chapter XXVIPayment of Wages Act, 1936-Section 3, 15, 15(1), 15(2), 15(3), 15(4), 15(4-B), 15(5), 18Payment of Wages (Procedure) Rules, 1937-Rule 3, 4, 8, 11
High Courts30 Sept 2026

Muhammad Fawaz Vs State Of Kerala

High Court Of Kerala · (2026) 09 KL CK 6027

Bharatiya Nagarik Suraksha Sanhita, 2023-Sections 47, 48(1), 483Narcotic Drugs and Psychotropic Substances Act, 1985-Sections 8(c), 22(c), 29Bharatiya Nyaya Sanhita, 2023-Section 238
High Courts30 Sept 2026

Vipin Joy Vs State Of Kerala

High Court Of Kerala · (2026) 09 KL CK 6026

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482, 35(3)Bharatiya Nyaya Sanhita, 2023-Sections 318(4), 79Information Technology Act, 2000-Sections 67, 67A
High Courts30 Sept 2026

Anil P P Vs State Of Kerala & Anr.

High Court Of Kerala · (2026) 09 KL CK 6025

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Bharatiya Nyaya Sanhita, 2023-Sections 296(b), 126(2), 115(2), 118(1), 110 and 351(3)
High Courts30 Sept 2026

Shibin Vs State Of Kerala & Ors.

High Court Of Kerala · (2026) 09 KL CK 6024

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Bharatiya Nyaya Sanhita, 2023-Section 126(2), 115(2), 118(1), 118(2), 3(5)
High Courts30 Sept 2026

Santhi K.P Vs State Of Kerala

High Court Of Kerala · (2026) 09 KL CK 6021

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Bharatiya Nyaya Sanhita, 2023-Sections 316(2), 318(4), 3(5)
High Courts30 Sept 2026Disposed Of

Aditya Mohapatra Vs State Of Odisha & Ors.

Orissa High Court · (2026) 09 OHC CK 6019

Constitution of India-Article 226 & 227Motor Vehicles Act, 1988-Section 51(5)Orissa Motor Vehicles Taxation Act, 1975-Sections 3, 4, 4-A, 10, 12, 13
High Courts30 Sept 2026

Muhammed Nazeem Vs State Of Kerala

High Court Of Kerala · (2026) 09 KL CK 6018

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482, 183(7)Bharatiya Nyaya Sanhita, 2023-Sections 115(2), 351(2)Juvenile Justice (Care and Protection of Children) Act, 2015-Section 75
High Courts30 Sept 2026

Ribin Jose Vs State Of Kerala

High Court Of Kerala · (2026) 09 KL CK 6017

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Bharatiya Nyaya Sanhita, 2023-Sections 118(1), 296(b), 126(2)