High Courts30 Sept 2026Allowed
State Of Uttarakhand & Ors. Vs Smt. Bhawani Nautiyal & Ors.
Uttarakhand High Court · (2026) 09 UK CK 6928
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 325 of 61,482
High Courts30 Sept 2026Disposed Of
M/S Madan Singh Kathayat Vs Commissioner State Goods And Services Tax & Anr.
Uttarakhand High Court · (2026) 09 UK CK 6933
High Courts30 Sept 2026Allowed
State Of Uttarakhand & Ors. Vs Prayag Datt Tiwari & Ors.
Uttarakhand High Court · (2026) 09 UK CK 6931
High Courts30 Sept 2026Disposed Of
M/s Gopal Datt Sharma Vs The Commissioner State Tax & Ors.
Uttarakhand High Court · (2026) 09 UK CK 6960
C.G.S.T Act/ SGST Act-Section 73, 74, 75
High Courts30 Sept 2026
Community Action through Motivation Programme Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 09 UK CK 6959
High Courts30 Sept 2026Disposed Of
Chandra Shekhar Pandey Vs State Tax Officer
Uttarakhand High Court · (2026) 09 UK CK 6958
High Courts30 Sept 2026Disposed Of
M/s Uttam Traders and Supplairs Vs The Commissioner State Tax & Ors.
Uttarakhand High Court · (2026) 09 UK CK 6956
CGST/ UKGST Act, 2017-Section 73(9), 75(4)
High Courts30 Sept 2026Disposed Of
Dasila Dhaba Vs Commissioner Central Goods And Services Tax & Anr.
Uttarakhand High Court · (2026) 09 UK CK 6955
High Courts30 Sept 2026Dismissed
Jai Kumar Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 09 UK CK 6951
Transfer Act, 2017
High Courts30 Sept 2026Dismissed
Neha Aggarwal Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 09 UK CK 6950
Transfer Act, 2017
High Courts30 Sept 2026Disposed Of
Dhananjay Nautiyal & Anr. Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 09 UK CK 6967
High Courts30 Sept 2026Disposed Of
Chandrama Yadav Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 09 UK CK 6965
High Courts30 Sept 2026
Kamal Raj Vs Punjab National Bank & Anr.
Uttarakhand High Court · (2026) 09 UK CK 6963
High Courts30 Sept 2026Disposed Of
Nandan Singh Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 09 UK CK 6961
High Courts30 Sept 2026Disposed Of
Kamlesh Sharma & Ors. Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 09 UK CK 6984
High Courts30 Sept 2026Partly Allowed
Vijay Bahadur Vs State Of Uttarakhand
Uttarakhand High Court · (2026) 09 UK CK 6983
Indian Penal Code, 1860-Section 376(2)(i), 376Protection of Children from Sexual Offences Act, 2012-Section 3(a) read with Section 4Code of Criminal Procedure, 1973-Section 164, 161, 313
High Courts30 Sept 2026Disposed Of
Ashrafi Yadav & Anr. Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 09 UK CK 6982
High Courts30 Sept 2026Dismissed
Rachna Devi Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 09 UK CK 6978
High Courts30 Sept 2026Disposed Of
Krishna & Anr. Vs District Magistrate Uttarkashi & Ors.
Uttarakhand High Court · (2026) 09 UK CK 6977
High Courts30 Sept 2026Allowed
Sayabh Khan Vs State Of Rajasthan & Anr.
Rajasthan High Court · (2026) 09 RAJ CK 6925
Bharatiya Nagarik Suraksha Sanhita, 2023-Sections 180, 183, 193(6), 230, 232, 249, 250, 250(1), 250(2), 251, 252(1), 442Bharatiya Nyaya Sanhita, 2023-Sections 61(2), 74, 78(2), 137(2)Protection of Children from Sexual Offences Act, 2012-Sections 7, 7/8, 8, 11, 11/12, 12