High Courts05 Oct 2026Disposed Of
Ramprasad Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1329
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12,29,635 judgments in All Courts · page 296 of 61,482
High Courts05 Oct 2026Dismissed
Kamleshwari Santosh Jalchhatri Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1333
Chhattisgarh Panchayat Raj Adhiniyam, 1993-Section 21, 21(1), 21(3), 21(4)Rules of 1994-Rule 3, 3(1), 3(2), 3(3)Constitution of India-Article 227
High Courts05 Oct 2026Allowed
Usta Ram Jagat Vs The State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1352
Recruitment Rules of 1989-Rule 20
High Courts05 Oct 2026Disposed Of
Deshiram Netam Vs Union Of India & Anr.
Chhattisgarh High Court · (2026) 10 CHH CK 1354
High Courts05 Oct 2026
Bharat Lal Sahu Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1356
High Courts05 Oct 2026Dismissed
Rahul Kachwaha Vs The State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1360
High Courts05 Oct 2026Allowed
Devlal Chelak & Ors. Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1361
High Courts05 Oct 2026Disposed Of
Purushottam Kunwar Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1363
High Courts05 Oct 2026Disposed Of
Anil Kumar Minj & Ors. Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1365
High Courts05 Oct 2026Dismissed
Paras Yadav Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1366
High Courts05 Oct 2026
Amit Kumar Padwar Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1367
High Courts05 Oct 2026Disposed Of
Jaipal Sahu & Ors. Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1368
Tribunals and Commissions05 Oct 2026
Smt. Roshni Vs Sh. Sanjeev Khirwar & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 1399
Tribunals and Commissions05 Oct 2026
Sh. Manoj Vs Sh. Sanjeev Khirwar & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 1400
Tribunals and Commissions05 Oct 2026Dismissed
Dr. Vandana Bagga Vs National Capital Civil Services Authority & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 1064
Government of National Capital Territory of Delhi Act, 1991-Section 45E, 45G, 45H(2)Administrative Tribunals Act, 1985-Section 14(2)
Tribunals and Commissions05 Oct 2026Disposed Of
Sh. Gaurav Sharma & Ors. Vs Delhi Jal Board & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 1029
High Courts05 Oct 2026Disposed Of
Ishwar Prasad Rathore Vs South Eastern Coalfields Ltd. & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1015
Coal Bearing Areas (Acquisition and Development) Act, 1957-Section 3, 13(1) to (7)RFCTLARR Act 2013-First, Second and Third Schedule
High Courts05 Oct 2026Disposed Of
Nirvair Singh & Ors. Vs State Of H.P. & Ors.
High Court Of Himachal Pradesh · (2026) 10 SHI CK 0658
Himachal Pradesh Recruitment and Conditions of Service of Government Employees Act, 2024
High Courts05 Oct 2026Dismissed
Smt. Kabirung Reang Vs The State Of Tripura
Tripura High Court · (2026) 10 TP CK 0552
NDPS Act-Section 15, 20(B), 20(b)(ii)(B), 22(b)(ii)(B), 29, 41, 42, 43, 50, 52, 52-A, 52-A(2), 52-A(3), 53, 57Code of Criminal Procedure, 1973-Section 100, 313, 428Indian Evidence Act, 1872
High Courts05 Oct 2026Dismissed
Budhan Devi & Ors. Vs Daho Devi & Anr.
Jharkhand High Court · (2026) 10 JH CK 0544
Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013-Section 64Hindu Succession Act, 1956-Section 2(2), 14Hindu Adoptions and Maintenance Act, 1956-Section 3(a)