High Courts05 Oct 2026
Gauri Shankar Baghel Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1199
BNSS, 2023-Section 483Chhattisgarh Excise Act-Section 34(2), 36C
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 294 of 61,482
High Courts05 Oct 2026Allowed
Rajkumari Kanojiya & Ors. Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1202
BNSS, 2023-Section 483BNS-Sections 296, 351(3), 115(2), 191(3), 109(1)
High Courts05 Oct 2026Allowed
Numesh Kumar Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1204
BNSS, 2023-Section 483, 84, 351Bharatiya Nyaya Sanhita-Sections 137(2), 87, 64(2)(m), 65(1), 269, 209POCSO Act-Sections 4 & 6
High Courts05 Oct 2026Dismissed
Rajkumar Rathore Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1205
BNSS, 2023-Section 483BNS-Sections 74 and 75POCSO Act-Sections 8, 10
High Courts05 Oct 2026
Mohan Ravi Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1206
BNSS, 2023-Section 483Chhattisgarh Excise Act-Section 34(2)
High Courts05 Oct 2026
Rahul Joshi Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1211
BNSS, 2023-Section 483, 351, 84Bharatiya Nyaya Sanhita-Sections 296, 351(2), 221, 121(1), 132, 324(3), 3(5), 269, 209
High Courts05 Oct 2026Allowed
Tanisha Baghel Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1212
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Sections 318(4), 3(5)Chhattisgarh Protection of Depositors Interest Act, 2005-Sections 6, 10
High Courts05 Oct 2026Dismissed
Parmeshwar Sarthi Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1213
Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483BNS-Section 296, 115(2), 324(4), 333, 191(3), 351(2)
High Courts05 Oct 2026Allowed
Shubham Shrivastava @ Monti Lala Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1214
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Sections 318(4), 336(3), 338, 340(2), 3(5)Information Technology Act, 2000-Section 66-D
High Courts05 Oct 2026
Santosh Sahu Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1215
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Sections 74, 75(2), 126(2), 131, 49, 3(5)
High Courts05 Oct 2026Allowed
Alok Yadav & Anr. Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1216
Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483BNS, 2023-Sections 115(2), 296, 351(3) and 109
High Courts05 Oct 2026Allowed
Jagdev Nag Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1217
Bhartiya Nagrik Suraksha Sanhita, 2023-Section 483Narcotic Drugs and Psychotropic Substances Act, 1985-Section 20(b)(ii)(B)
High Courts05 Oct 2026Dismissed
Gajendra Singh Sirsam Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1218
Bhartiya Nagrik Suraksha Sanhita, 2023-Section 483BNS, 2023-Sections 296, 109, 351(2), 3(5)
High Courts05 Oct 2026Allowed
Tanisha Baghel Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1227
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Sections 318(2), 318(4), 111(1)(II), 3(5)Chhattisgarh Protection of Depositors Interest Act, 2005-Sections 6, 10
High Courts05 Oct 2026Allowed
Tanisha Baghel Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1229
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Sections 318(2), 318(4), 111(1 and 3(5)Chhattisgarh Protection of Depositors Interest Act, 2005-Sections 6, 10
High Courts05 Oct 2026Dismissed
Vijay Yadav @ Monu Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1248
Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483Excise Act-Section 34(2)
High Courts05 Oct 2026Dismissed
Dayal Kumar Udasi Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1249
Bhartiya Nagrik Suraksha Sanhita, 2023-Section 483NDPS Act-Section 22(c), 29
High Courts05 Oct 2026
Lalit Nag Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1250
Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483C.G. Excise Act-Section 34(2), 36-C
High Courts05 Oct 2026Dismissed
Aaditya Yadav @ Lalia Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1251
Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Sections 296, 351(3), 115(2), 109, 190 and 191(2)
High Courts05 Oct 2026Dismissed
Deepu Rajput Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1252
Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483Narcotic Drugs and Psychotropic Substances Act, 1985-Section 20(B)