Tribunals and Commissions05 Oct 2026Dismissed
Anoop Chand, K. Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 3318
Administrative Tribunals Act, 1985-Section 19
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 292 of 61,482
Tribunals and Commissions05 Oct 2026Partly Allowed
Anoop Chand, K. Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 3317
Administrative Tribunals Act, 1985-Section 19
High Courts05 Oct 2026Dismissed
The New India Assurance Company Ltd Vs Smt. Jug Sunarani & Ors.
Uttarakhand High Court · (2026) 10 UK CK 1069
Motor Vehicles Act, 1988-Section 173, 163-A
High Courts05 Oct 2026Disposed Of
Sachin Kumar Gupta Vs Principal Commissioner Of Income Tax & Anr.
Uttarakhand High Court · (2026) 10 UK CK 1076
Income Declaration Scheme Rules, 2016Finance Act, 2016-Section 197(b)General Clauses Act, 1897-Section 10
High Courts05 Oct 2026Dismissed
Ajay Gendre @ Sonu Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1086
SC/ST (Prevention of Atrocities) Act, 1989-Section 14-A(2), 3(2)(v)BNS-Sections 103(1), 109(1), 3(5), 61, 61(2), 191(2), 191(3), 190Arms Act-Sections 25, 27
High Courts05 Oct 2026Partly Allowed
Food Corporation of India Vs M/s Suraj Bessan & Rice Mill
Chhattisgarh High Court · (2026) 10 CHH CK 1096
Code of Civil Procedure, 1908-Section 96, 34Indian Partnership Act, 1932Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970
High Courts05 Oct 2026Dismissed
Smt. Satrupa Devdas & Ors. Vs State Of Chhattisgarh Anti Corrupation Bureau, Raipur
Chhattisgarh High Court · (2026) 10 CHH CK 1098
Prevention of Corruption Act, 1988-Section 7, 13(1)(d), 13(2)
High Courts05 Oct 2026Partly Allowed
Mukesh Khunte Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1101
BNSS-Section 415 (2)NDPS Act-Section 20 (b) (ii) (B)CrPC-Section 313
High Courts05 Oct 2026Disposed Of
Amir Singh Alias Golu Vs State Of C.G. & Anr.
Chhattisgarh High Court · (2026) 10 CHH CK 1106
High Courts05 Oct 2026Disposed Of
Jitendra Solanki Vs State Of Chhattisgarh & Anr.
Chhattisgarh High Court · 2026 INSC 362
Bharatiya Nagarik Suraksha Sanhita-Section 528Indian Penal Code-Sections 406, 415, 420, 34Negotiable Instruments Act-Section 138
High Courts05 Oct 2026Allowed
A (Nil) Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1114
Juvenile Justice (Care and Protection of Children) Act, 2015-Section 102BNS-Sections 296, 115 (2), 351 (3), 119 (1), 3 (5)
High Courts05 Oct 2026Dismissed
Smt. Sushila Devi Vs Murarilal Sahu & Anr.
Chhattisgarh High Court · (2026) 10 CHH CK 1117
Code of Criminal Procedure, 1973-Section 397, 401, 156(3)Evidence Act-Section 45Protection of Women from Domestic Violence Act-Section 28
High Courts05 Oct 2026Allowed
A E Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1119
Juvenile Justice (Care and Protection of Children) Act, 2015-Section 102BNS-Section 109, 296, 3(5)
High Courts05 Oct 2026Dismissed
Parmanand Kanwar Vs Sky Automobiles (Maruti Automobiles) & Anr.
Chhattisgarh High Court · (2026) 10 CHH CK 1121
Code of Civil Procedure, 1908-Section 96
High Courts05 Oct 2026Partly Allowed
Ghasiram Thakur & Anr. Vs Dinbandhu Bisi & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1128
Motor Vehicles Act, 1988-Section 173
High Courts05 Oct 2026Partly Allowed
Smt. Moti Markam & Ors. Vs Devaram Podiyami & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1135
Motor Vehicles Act, 1988-Section 173
High Courts05 Oct 2026Partly Allowed
Rudramani Sahu Vs Vikram Gandharv & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1138
Motor Vehicles Act, 1988-Section 173
High Courts05 Oct 2026Dismissed
Santosh Sahu & Anr. Vs Suresh Kumar Agrawal & Anr.
Chhattisgarh High Court · (2026) 10 CHH CK 1139
Motor Vehicles Act, 1988-Section 173, 163A, 164, Second Schedule
High Courts05 Oct 2026Partly Allowed
Smt. Bahurmati Dhanuhar & Anr. Vs Santosh Kumar Dhanuhar & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1140
Motor Vehicles Act, 1988-Section 173
High Courts05 Oct 2026Dismissed
United India Insurance Company Limited Vs Rajendra Kumar Tandon & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1143
Motor Vehicles Act, 1988-Section 173