High Courts05 Oct 2026Disposed Of
Manendra Nath Rai Vs State Of U.P. Thru. Prin. Secy. Vidhi Evam Nyay.Lko & Ors.
Allahabad High Court · (2026) 10 AHC CK 3880
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12,29,635 judgments in All Courts · page 291 of 61,482
Tribunals and Commissions05 Oct 2026Disposed Of
Manoranjan Panda & Ors. Vs Parmeshwar Funkwal & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 3382
Contempt of Court Act and RulesRailway Medical Rules
Tribunals and Commissions05 Oct 2026Disposed Of
Ashish Kumar & Anr. Vs Shri Giridhar Aramane & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 3378
Tribunals and Commissions05 Oct 2026Disposed Of
Aditya Narayan Pandey & Ors. Vs Shri A.K. Maurya & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 3405
Administrative Tribunals Act, 1985-Section 17
Tribunals and Commissions05 Oct 2026Disposed Of
Surendra Singh Vs A.K. Maurya & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 3402
Administrative Tribunals Act, 1985-Section 17
Tribunals and Commissions05 Oct 2026Disposed Of
Smt. R. Jayashree Vs Shri Rajiv Kumar Jain & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 3401
Tribunals and Commissions05 Oct 2026Disposed Of
Mohd Shamim Vs Rajnish Agarwal
Central Administrative Tribunal · (2026) 10 CAT CK 3398
Tribunals and Commissions05 Oct 2026Disposed Of
Raj Kumari Devi Vs Shri Manoj Kumar & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 3396
Administrative Tribunal Act, 1985-Section 17
Tribunals and Commissions05 Oct 2026Disposed Of
Prem Pal Vs Union Of India & Anr.
Central Administrative Tribunal · (2026) 10 CAT CK 3464
Tribunals and Commissions05 Oct 2026Disposed Of
Triveni Choudhary Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 3442
Tribunals and Commissions05 Oct 2026Disposed Of
Mohit Koli Vs Union Of India & Anr.
Central Administrative Tribunal · (2026) 10 CAT CK 3641
Tribunals and Commissions05 Oct 2026Disposed Of
A. Yesupadam Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 3605
Tribunals and Commissions05 Oct 2026Allowed
Sonu Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 3588
Administrative Tribunals Act, 1985-Section 19Railway Services (Pension) Rules, 1993-Rule 75(19)(b)(iii)Hindu Adoptions and Maintenance Act, 1956-Section 16
Tribunals and Commissions05 Oct 2026
Irfan Ali Khan Vs Indian Council Of Agricultural Research & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 3731
Administrative Tribunal Act, 1985-Section 19Fundamental Rules-Rule 49, 49(ii), 35
Tribunals and Commissions05 Oct 2026Disposed Of
Ramjeet & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 3705
Indian Railway Establishment Code-Rule 149Industrial Disputes Act-Section 25-F
Tribunals and Commissions05 Oct 2026Disposed Of
Manoj Kumar & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 3698
Tribunals and Commissions05 Oct 2026Disposed Of
Shri Ram Ji Ram Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 3688
Administrative Tribunal Act, 1985-Section 19
Tribunals and Commissions05 Oct 2026Allowed
Jogi Sainath Vs Union Of India & Anr.
Central Administrative Tribunal · (2026) 10 CAT CK 3349
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions05 Oct 2026Disposed Of
K.V. Manoharan Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 3342
Administrative Tribunals Act, 1985-Section 19Indian Railway Establishment Code (Volume II)-Rule 227, 1313
Tribunals and Commissions05 Oct 2026Dismissed
Baldevbhai Muljibhai Amin Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 3339
Administrative Tribunals Act, 1985-Section 19Right to Information ActConstitution of India-Articles 14, 16(1)