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1 paragraphs · 24 words
The petition is finally disposed of vide our judgement and order passed today, on separate sheets in Public Interest Litigation (PIL) No.16009 of 2017.
High CourtsDivision Bench(2026) 10 AHC CK 3880
Manendra Nath Rai vs State Of U.P. Thru. Prin. Secy. Vidhi Evam Nyay.Lko & Ors.
Allahabad High Court, Lucknow Bench · Decided on 5 October 2026
- HON’BLE JUDGES
- Rajeev Bharti, J · Rajesh Singh Chauhan, J
- RESULT
- Disposed Of
- CASE NUMBER
- Writ - C No. - 31400 of 2017