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12,29,635 judgments in All Courts · page 289 of 61,482

Tribunals and Commissions06 Oct 2026Allowed

Welspun Aunta Simaria Project Pvt. Ltd. Vs DCIT

Income Tax Appellate Tribunal · (2026) 10 ITAT CK 0289

Income-tax Act, 1961-Section 250, 201(1), 201(1A), 194A, 194A(3)(iii)(f), 10(23C)(iv), 196(10), 196(iii)National Highways Authority of India Act, 1988-Section 3Mumbai Metropolitan Region Development Authority Act, 1974
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High Courts06 Oct 2026Dismissed

Arshad Vs State Govt Of NCT Of Delhi

Delhi High Court · (2026) 10 DEL CK 0285

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Indian Penal Code, 1860-Sections 406, 420, 409, 468, 467, 120BArms Act, 1959-Sections 25, 54, 59
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High Courts06 Oct 2026Dismissed

Shakoor Khan Vs State Of Rajasthan

Rajasthan High Court · 2025 INSC 1288

BNSS-Section 483, 479Narcotic Drugs and Psychotropic Substances Act, 1985-Section 8, 15, 36-A(1)(d), 37, 37(1)(b), 37(1)(b)(ii), 41, 41(2), 42, 42(1), 42(2), 43, 44, 52, 52(1), 53, 55CrPC, 1973-Section 50(1), 436, 437, 439
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High Courts06 Oct 2026Disposed Of

Vishal Vs State NCT Of Delhi

Delhi High Court · 2026 INSC 618

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Narcotic Drugs and Psychotropic Substances Act, 1985-Sections 22(C), 25, 29, 61, 85, 37, 37(1)(b), 37(1)(b)(ii), 19, 24, 27ACode of Criminal Procedure, 1973
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High Courts06 Oct 2026Allowed

Ashok Kumar Aggarwal Vs Sushil Dewan & Ors.

Delhi High Court · (2026) 10 DEL CK 0269

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 380, 379Code of Criminal Procedure, 1973-Section 341, 340, 195(1)(b)Prevention of Corruption Act, 1988-Section 13(2), 13(1)(e)
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