High Courts05 Oct 2026Partly Allowed
Amardas Vs Santosh Kumar Kaiwart & Anr.
Chhattisgarh High Court · (2026) 10 CHH CK 1146
Motor Vehicles Act, 1988-Section 173
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 293 of 61,482
High Courts05 Oct 2026Disposed Of
Arjun Chouhan Vs Union Of India & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1149
High Courts05 Oct 2026Disposed Of
James Singh & Ors. Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1150
High Courts05 Oct 2026Disposed Of
Tarendra Kumar Sahu Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1151
High Courts05 Oct 2026Disposed Of
Mahendra Kumar Sahu Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1152
High Courts05 Oct 2026Dismissed
Parmanand Sahu Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1157
Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483BNS-Section 103(1), 3(5)
High Courts05 Oct 2026Allowed
Anoj Das Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1169
Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483, 183Bharatiya Nyaya Sanhita, 2023-Sections 137(2), 65(1), 64(2)(m), 87, 509-BProtection of Children from Sexual Offences Act, 2012-Sections 5(1), 6
High Courts05 Oct 2026Allowed
Ganpat Yadav Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1170
BNSS, 2023-Section 483BNS-Sections 137(2), 64(2)(N), 65(1)POCSO Act-Sections 4(2), 6
High Courts05 Oct 2026
Vishal Singh Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1171
Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Section 309(4)
High Courts05 Oct 2026Allowed
Deepak Chakradhari Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1173
Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Sections 3(5), 316(5), 318, 61(2)
High Courts05 Oct 2026
Dinesh Vishwas Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1174
BNSS, 2023-Section 483BNS-Sections 64, 143(2), 143(4), 61(2), 89, 318, 319, 115(2), 351(2)POCSO Act-Sections 4, 5(L), 6
High Courts05 Oct 2026Dismissed
Durgeshwar Prasad Choure @ Mochi Gabbar Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1175
Bhartiya Nagrik Suraksha Sanhita, 2023-Section 483, 183Bhartiya Nyaya Sanhita, 2023-Section 74
High Courts05 Oct 2026
Ajay Khunte Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1179
Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483BNS, 2023-Sections 121(1), 132, 221, 3(5)Excise Act-Section 34(2)
High Courts05 Oct 2026Allowed
Dharmendra Gendare Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1183
Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483C.G. Excise Act-Section 34(2), 36(C)
High Courts05 Oct 2026
Sourabh Prajapati Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1184
Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483BNS, 2023-Sections 308(2), 318(4), 319(2), 62 and 61(2)
High Courts05 Oct 2026Allowed
Lakshya Miri Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1188
Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483C.G. Excise Act-Section 34(2), 59(A), 36(f)
High Courts05 Oct 2026Allowed
Bunty @ Ravi Pahuja Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1189
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483BNS-Sections 305(e), 331(4), 317(2), 3(5)
High Courts05 Oct 2026Allowed
Bunty @ Ravi Pahuja Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1191
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483BNS-Sections 305(e), 331(4), 317(2), 3(5)
High Courts05 Oct 2026Dismissed
Lingraj Yadav Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1193
Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483BNS-Sections 296, 351(3), 115(2), 132, 121(1), 221
High Courts05 Oct 2026Allowed
Jay Prakash Dhanuwar Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1197
Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483Indian Wild Life Protection Act, 1972-Sections 9, 39, 50, 51 and 52