High Courts05 Oct 2026Dismissed
Mahavir Sen Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1253
Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483NDPS Act-Section 20(b)
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 295 of 61,482
High Courts05 Oct 2026Dismissed
Paritosh Mishra Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1254
Bhartiya Nagrik Suraksha Sanhita, 2023-Section 483BNS, 2023-Sections 318(4), 338, 336, 340(2), 61(2), 3(5)
High Courts05 Oct 2026Allowed
Munna Giri Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1255
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483, 84, 351Bharatiya Nyaya Sanhita, 2023-Sections 70(1), 115(2), 269, 209
High Courts05 Oct 2026Dismissed
Jatin Das Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1272
Bhartiya Nagrik Suraksha Sanhita, 2023-Section 482BNS, 2023-Section 318(4), 3(5)
High Courts05 Oct 2026
Arif Khan Vs State Of Chhattisgarh & Anr.
Chhattisgarh High Court · (2026) 10 CHH CK 1276
Bhartiya Nagrik Suraksha Sanhita, 2023-Section 482BNS, 2023-Section 109, 115(2), 296, 351(2)
High Courts05 Oct 2026
Laxman Kumar Sahu Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1277
Bhartiya Nagrik Suraksha Sanhita, 2023-Section 482BNS-Section 69
High Courts05 Oct 2026Allowed
Pushpendra Bhusakhare Vs The State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1278
Bhartiya Nagrik Suraksha Sanhita, 2023-Section 482BNS, 2023-Section 318(4), 3(5)
High Courts05 Oct 2026Partly Allowed
Sheikh Neha & Anr. Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1279
Bhartiya Nagrik Suraksha Sanhita, 2023-Section 482BNS, 2023-Section 296, 115(2), 351(3), 192, 332(C), 109
High Courts05 Oct 2026Dismissed
Sub Area Manager South Eastern Coalfield Limited (S E C L) Vs The Appellate Authority Under The Payment Of Gratuity Act 1972 And The Deputy Chief Labour Commissioner (C) Govt. Of India, Ministry Of Labour And Employment & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1289
Payment of Gratuity Act, 1972-Section 4CPC-Order 47 Rule 1
High Courts05 Oct 2026Disposed Of
Goverdhan Mourya Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1290
High Courts05 Oct 2026Dismissed
Smt. Asha Acharya Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1291
High Courts05 Oct 2026Dismissed
Anil Kumar Sharma Vs The State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1295
Right of Children to Free and Compulsory Education Act, 2009-Section 27, 2(n)Chhattisgarh School Education Services (Educational and Administrative Cadre) Recruitment and Promotion Rules, 2026
High Courts05 Oct 2026Dismissed
Smt. Revati Sahu Vs South Eastern Coalfields Limited & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1297
Right to Information Act, 2005
High Courts05 Oct 2026Dismissed
Suraj Dongre & Anr. Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1315
Constitution of India-Article 226
High Courts05 Oct 2026Allowed
Smt. Hemlata Dahariya & Anr. Vs Chhattisgarh State Information Commission & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1316
Right to Information Act, 2005-Section 20(2)
High Courts05 Oct 2026Disposed Of
Umradah Machhua Co-Operative Society Limited Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1321
Constitution of India-Article 226
High Courts05 Oct 2026Disposed Of
IDBI Bank Limited & Anr. Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1324
Constitution of India-Article 226Banking Regulation Act, 1949-Section 36AD
High Courts05 Oct 2026Disposed Of
Akhand Railway Karmachari Sangh South East Central Railway Bilaspur Vs Union Of India & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1325
Constitution of India-Article 14, 226
High Courts05 Oct 2026Disposed Of
Anita & Ors. Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1327
Private University (Establishment and Operation) Act, 2005C.G. Sah Chikitsa Parishad Act, 2001-Section 2(D), 3, 4, 23, 24, 40U.G.C. Act, 1956-Section 2(f), 22, 22(1)
High Courts05 Oct 2026Disposed Of
Mirza Arif Baig Vs The State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1328
Chhattisgarh Co-operative Societies Act, 1960-Section 32