High Courts05 Oct 2026Disposed Of
Anil Kumar Vs State Of Himachal Pradesh & Ors.
High Court Of Himachal Pradesh · (2026) 10 SHI CK 0476
Solid Waste Management RulesRTE Rules-Rule 26
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 298 of 61,482
High Courts05 Oct 2026Disposed Of
Dhani Ram Vs The State Of Himachal Pradesh & Ors.
High Court Of Himachal Pradesh · (2026) 10 SHI CK 0474
Constitution of India-Article 226, 14Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013Code of Civil Procedure-Section 80(2)
High Courts05 Oct 2026Disposed Of
Bhanu Pratap Singh Vs State of H.P. & Ors.
High Court Of Himachal Pradesh · (2026) 10 SHI CK 0472
Recruitment of Constable Rules, 2024-Rule 15(2)HP Government notification dated 05.08.2021 (Recruitment Rules)-Clause 19(2)Indian Penal Code-Sections 143, 147, 148, 149, 160, 323, 504, 297, 34
High Courts05 Oct 2026Disposed Of
Sarita Devi Vs State Of H.P. & Ors.
High Court Of Himachal Pradesh · (2026) 10 SHI CK 0471
High Courts05 Oct 2026
Deepak Bareja & Anr. Vs Union Of India & Ors.
High Court Of Himachal Pradesh · (2026) 10 SHI CK 0465
National Highways Act, 1956-Section 3A, 3A(3), 3D, 3D(2), 3G, 3HArbitration and Conciliation Act-Section 17
High Courts05 Oct 2026Disposed Of
Vishal Sharma Vs State of H.P. & Anr.
High Court Of Himachal Pradesh · (2026) 10 SHI CK 0462
High Courts05 Oct 2026
Rajeshwar Dayal Janartha Vs State Of H.P. & Ors.
High Court Of Himachal Pradesh · (2026) 10 SHI CK 0453
High Courts05 Oct 2026Disposed Of
M/s RSA Technitex Vs State Of Himachal Pradesh & Ors.
High Court Of Himachal Pradesh · (2026) 10 SHI CK 0446
Himachal Pradesh (Duty Act, 2009
High Courts05 Oct 2026Disposed Of
Beena Vs State Of H.P. & Ors.
High Court Of Himachal Pradesh · (2026) 10 SHI CK 0444
Hindu Marriage Act
High Courts05 Oct 2026Allowed
Prashant Kumar Vs State Of H.P. & Ors.
High Court Of Himachal Pradesh · (2026) 10 SHI CK 0443
High Courts05 Oct 2026Disposed Of
Rajinder Singh Vs State Of H.P. & Ors.
High Court Of Himachal Pradesh · (2026) 10 SHI CK 0442
High Courts05 Oct 2026
Ravinder Kumar Vs Hema Rani & Anr.
High Court Of Himachal Pradesh · (2026) 10 SHI CK 0627
Criminal Procedure Code-Section 125
High Courts05 Oct 2026Disposed Of
Anil Verma Vs State Of H.P. & Ors.
High Court Of Himachal Pradesh · (2026) 10 SHI CK 0624
High Courts05 Oct 2026Disposed Of
Radha Rani Vs State Of H.P. & Ors.
High Court Of Himachal Pradesh · (2026) 10 SHI CK 0618
High Courts05 Oct 2026Disposed Of
U.C.Vashisht Vs State Of Himachal Pradesh & Ors.
High Court Of Himachal Pradesh · (2026) 10 SHI CK 0617
High Courts05 Oct 2026Allowed
Anita Vs State NCT Of Delhi
Delhi High Court · (2026) 10 DEL CK 3217
Code of Criminal Procedure, 1973-Section 439, 41ABharatiya Nagarik Suraksha Sanhita, 2023-Section 483Indian Penal Code, 1860-Sections 406, 420, 467, 468, 471, 120B
High Courts05 Oct 2026Disposed Of
Prateek Gulati Vs State Of NCT Of Delhi & Anr.
Delhi High Court · (2026) 10 DEL CK 3222
Bharatiya Nyaya Sanhita, 2023-Section 103 (1)Constitution of India-Article 21
High Courts05 Oct 2026
Anil Kumar Vs State Government Of NCT Of Delhi & Anr.
Delhi High Court · (2026) 10 DEL CK 3220
Negotiable Instruments Act, 1881-Section 138Code of Criminal Procedure, 1973-Section 357(3)
High Courts05 Oct 2026Allowed
Rahul @ Puneet Vs State NCT Of Delhi
Delhi High Court · (2026) 10 DEL CK 3219
Delhi Prison Rules, 2018-Rule 1178, 1197, 1200, 1223(l)
High Courts05 Oct 2026Allowed
Sunny Gola & Ors. Vs State Of Nct Of Delhi & Anr.
Delhi High Court · (2026) 10 DEL CK 4777
Indian Penal Code, 1860-Sections 498A, 406, 34