High Courts05 Oct 2026
M/s Sujata Hotels Pvt Ltd Vs Directorate Of Enforcement & Anr.
Delhi High Court · (2026) 10 DEL CK 4774
Prevention of Money Laundering Act, 2002-Section 4, 3, 70(1), 70(2)
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 299 of 61,482
High Courts05 Oct 2026Dismissed
ICICI Lombard General Insurance Co Ltd Vs Satish Chandra Gupta & Ors
Delhi High Court · (2026) 10 DEL CK 0657
Motor Vehicles Act, 1988-Section 166, 146Fatal Accidents Act, 1855Delhi Motor Accident Claims Tribunal Rules, 2008-Rule 7
High Courts05 Oct 2026Allowed
Sahil Vs State Of NCT Delhi
Delhi High Court · (2026) 10 DEL CK 0650
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Indian Penal Code, 1860-Sections 302, 308, 34, 147, 148, 149, 201CrPC-Section 160
High Courts05 Oct 2026Disposed Of
Dilip Kumar Shukla Vs State Of NCT Of Delhi & Ors.
Delhi High Court · (2026) 10 DEL CK 0649
Constitution of India-Article 226Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts05 Oct 2026Disposed Of
Anil Kumar & Ors. Vs State Of NCT Delhi & Ors.
Delhi High Court · (2026) 10 DEL CK 4796
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Code of Criminal Procedure, 1973-Section 482, 320Indian Penal Code, 1860-Sections 285, 337, 304A, 34
High Courts05 Oct 2026Allowed
Amit Vs State (NCT Of Delhi)
Delhi High Court · (2026) 10 DEL CK 4795
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483, 528, 180, 183Bharatiya Nyaya Sanhita, 2023-Section 137(2), 64(1), 115(2), 126(2), 351(2), 3(5)Prevention of Children from Sexual Offences Act, 2012-Section 6
High Courts05 Oct 2026Allowed
Jitender Singh Vs State Through SHO PS Special Cell Delhi
Delhi High Court · (2026) 10 DEL CK 4794
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Code of Criminal Procedure, 1973-Section 439Narcotics Drugs and Psychotropic Substances Act, 1985-Sections 21, 29
High Courts05 Oct 2026Disposed Of
Ajay Sharma @ Nanhe & Anr. Vs State Govt. Of Nct Of Delhi & Anr.
Delhi High Court · (2026) 10 DEL CK 4793
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Code of Criminal Procedure, 1973-Section 482, 320Bharatiya Nyaya Sanhita, 2023-Sections 109(1), 3(5)
High Courts05 Oct 2026Disposed Of
Kritagya Tripathi Vs State NCT Of Delhi & Anr.
Delhi High Court · (2026) 10 DEL CK 4791
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Indian Penal Code, 1860-Sections 406, 120B, 34Companies Act, 2013
High Courts05 Oct 2026Dismissed
Manoj Dhiryan Vs Union Of India & Ors.
Delhi High Court · (2026) 10 DEL CK 4787
Constitution of India-Article 19, 21, 32, 226, 136, 19(1)(a), 19(1)(b), 19(2), 19(3)Indian Penal Code, 1860-Section 143, 147, 148, 149, 186, 353, 332, 308, 427, 435, 323, 341, 120B, 34Prevention of Damage to Public Property Act, 1984-Section 3, 4
High Courts05 Oct 2026Disposed Of
Dr Devi Prasad Shetty & Anr. Vs Medicine Me & Ors.
Delhi High Court · (2026) 10 DEL CK 4837
Companies Act, 1956CPC-Order VIII Rule 10Commercial Courts, Commercial Division and Commercial Appellate Division of High Courts Act, 2015
High Courts05 Oct 2026Disposed Of
The Oriental Insurance Co. Ltd Vs Babita Kumari & Ors.
Delhi High Court · (2026) 10 DEL CK 4834
Motor Vehicles Act, 1988-Section 140, 166, 163AWorkmen’s Compensation Act, 1923Criminal Procedure Code, 1973-Section 156(3), 161
High Courts05 Oct 2026Disposed Of
Shriram General Insurance Co Ltd Vs Simran Kaur & Ors
Delhi High Court · (2026) 10 DEL CK 4833
Motor Vehicles Act, 1988
High Courts05 Oct 2026Disposed Of
Usha Gupta & Anr Vs Yogendra Pal Singh & Anr (Reliance General Insurance Ltd)
Delhi High Court · (2026) 10 DEL CK 4801
Motor Vehicles Act-Section 140, 133, 166
High Courts05 Oct 2026Dismissed
Shaikh Mujtaba Farooq & Ors. Vs Union Of India & Ors.
Delhi High Court · (2026) 10 DEL CK 4768
Indian Penal Code, 1860-Sections 147, 148, 149, 153A, 153B, 153C, 120B, 295A, 298, 302, 307, 320, 504, 505, 505A and 506Damage of Public Property Act-Sections 3 & 4Cr.P.C.-Sections 36, 41B, 41C, 41D, 154(3), 156(3), 174, 174(1), 197, 200 and 482
High Courts05 Oct 2026Allowed
The Oriental Insurance Co Ltd Vs Dalip Kumar Gupta & Ors
Delhi High Court · (2026) 10 DEL CK 4766
Code of Civil Procedure, 1908-Order VII Rule 11Motor Vehicles Act, 1988-Section 163(1)
High Courts05 Oct 2026Dismissed
Alka Gandhi Vs Sweety Manglani & Anr.
Delhi High Court · (2026) 10 DEL CK 4763
Delhi Rent Control Act, 1958-Section 25-B(8), 25B(5), 25-B, 25B(4), 25B(7), 25B(3)(b), 25B(3)(a), 37(1)
High Courts05 Oct 2026Disposed Of
M/S PL Bhasin And Company Vs Roopam Sharma
Delhi High Court · (2026) 10 DEL CK 3263
Delhi Rent Control Act, 1958-Section 25-B(8), 25(B), 14(1)(e)
High Courts05 Oct 2026Allowed
Shri Krishan Baldev Bansal Vs Balbir Singh Tyagi & Ors.
Delhi High Court · (2026) 10 DEL CK 0577
Arbitration and Conciliation Act, 1996-Section 34Code of Civil Procedure, 1908-Order XIV Rule 2Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002-Section 13(2)
High Courts05 Oct 2026Disposed Of
M/S JRA Infrastructure Limited Vs National Highways And Infrastructure Development Corporation Limited & Anr.
Delhi High Court · (2026) 10 DEL CK 0576
Arbitration and Conciliation Act, 1996-Section 11(6), 14, 15CPC-Section 151