High Courts09 Oct 2026Disposed Of
M/s Mansa Facility And Services Private Limited Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 10 UK CK 1074
JUDGMENT DATABASE
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12,29,504 judgments in All Courts · page 227 of 61,476
High Courts09 Oct 2026Disposed Of
Jagdish Kumar Bathla & Ors. Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 10 UK CK 1075
High Courts09 Oct 2026Disposed Of
M/s Shanti Construction Sambalpur Private Limited Vs Union Of India & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1084
Arbitration and Conciliation Act, 1996-Section 11(6), 12(5)Arbitration and Conciliation (Amendment) Act, 2015-Sub-Section 12(5)
High Courts09 Oct 2026Dismissed
Cholamandalam M.S. General Insurance Company Limited Vs Smt. Sangeeta Tandi & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1087
Motor Vehicles Act, 1988-Section 166, 166(3)CPC, 1908-Order 7 Rule 11Limitation Act-Section 5
High Courts09 Oct 2026Dismissed
Babli Singh @ Bablu @ Bodh Singh Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1099
Code of Criminal Procedure, 1972-Section 374(2), 161, 313Indian Penal Code-Section 306, 107
High Courts09 Oct 2026Partly Allowed
Smt. Savitri Verma & Ors. Vs Kaushal Prasad Bharti & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1132
Motor Vehicles Act, 1988-Section 173
High Courts09 Oct 2026Partly Allowed
Smt. Hemlata & Ors. Vs Sunil Kumar Loniya & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1148
Motor Vehicles Act, 1988-Section 173
High Courts09 Oct 2026
Suraj Sharma Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1258
Bhartiya Nagrik Suraksha Sanhita, 2023-Section 483, 84, 351N.D.P.S. Act, 1985-Section 20(B)(II)(B)Bharatiya Nyaya Sanhita-Section 269, 209
High Courts09 Oct 2026Disposed Of
MATS University Through The Registrar Vs Shashank Kumar & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1294
High Courts09 Oct 2026Disposed Of
Mukesh Kumar Mishra Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1298
High Courts09 Oct 2026Dismissed
State Of Chhattisgarh Vs Nandram Thakur & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1300
Limitation Act
High Courts09 Oct 2026Dismissed
Bhanu Vs Khageshwar & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1308
High Courts09 Oct 2026Dismissed
Mukesh Kumar Sharma Vs Union Of India & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1351
Railway Servants (Discipline & Appeal) Rules, 1968-Rule 25(5)(b), 25(5), 14, 6, 11(2), 9, 29
High Courts09 Oct 2026Disposed Of
Arun Kumar Sonkar Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1381
High Courts09 Oct 2026Disposed Of
Gautam Puri Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1384
High Courts09 Oct 2026Disposed Of
Ramratan Prashad Dubey Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1386
High Courts09 Oct 2026Dismissed
Indra Bhushan Tekam Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1394
High Courts09 Oct 2026
Kanhaiya Lal Sahu Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1396
High Courts09 Oct 2026Disposed Of
Rajman Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1397
Tribunals and Commissions09 Oct 2026
Shyambir Singh Vs The Principal Secretary, Directorate of Gurdwara Elections
Central Administrative Tribunal · (2026) 10 CAT CK 1401
CCS Conduct Rules, 1965