JUDGMENT DATABASE

Search 12,29,504 Indian judgments.

12,29,504 judgments in All Courts · page 229 of 61,476

High Courts09 Oct 2026Dismissed

State Of Gujarat Vs Arjunram @ Arjanbhai Hemaram @ Hemabhai Luhar

Gujarat High Court · 2026 INSC 67

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 419Code of Criminal Procedure, 1973-Section 378, 313, 164Indian Penal Code-Sections 363, 366, 376(2)(n)

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High Courts09 Oct 2026Partly Allowed

Saybabhai @ Aayambhai Nathabhai Gamar Vs Latifbhai Kasambhai Nandasaniya & Anr.

Gujarat High Court · (2026) 10 GUJ CK 0664

Motor Vehicles Act, 1988-Section 173

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High Courts09 Oct 2026Allowed

Prithvi Singh & Ors. Vs The State (Govt Of NCT Of Delhi) & Anr.

Delhi High Court · (2026) 10 DEL CK 4765

BNS-Section 85, 316(2), 3(5)

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High Courts09 Oct 2026

Abhishek @ Abhi Vs State Govt Of NCT Of Delhi

Delhi High Court · (2026) 10 DEL CK 0580

BNS-Section 115(2), 126(2), 76, 351(3), 3(5)

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High Courts09 Oct 2026Allowed

Mukesh & Ors. Vs The State Govt Of NCT Of Delhi & Anr.

Delhi High Court · (2026) 10 DEL CK 0573

IPC-Section 498A/406/34

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High Courts09 Oct 2026Allowed

Small Farmers Agri Business Consortium Vs Vanilla India Producer Company Ltd. & Ors.

Delhi High Court · (2026) 10 DEL CK 0667

Arbitration and Conciliation Act, 1996-Section 4, 13 and 16(2), 21, 31(5), 34, 34(2), 34(2)(a)(iii), 34(2)(a)(iv), 34(2A), 34(3), 35, 37Limitation Act, 1963

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High Courts09 Oct 2026Dismissed

Man Industries (India) Limited Vs Indian Oil Corporation Limited

Delhi High Court · (2026) 10 DEL CK 0683

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High Courts09 Oct 2026Disposed Of

L And T Finance Limited Vs Prakash Chandra Bajpai & Ors.

Delhi High Court · (2026) 10 DEL CK 0684

Arbitration and Conciliation Act, 1996-Section 9, 17

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High Courts09 Oct 2026Dismissed

MS Atrium Newgen Diagnostics Vs MS Clix Capital Services Pvt Ltd & Ors.

Delhi High Court · (2026) 10 DEL CK 0687

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High Courts09 Oct 2026Dismissed

NTPC Limited Vs Italian-Thai Development Public Company Limited

Delhi High Court · (2026) 10 DEL CK 0688

Indian Stamp Act, 1899

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High Courts09 Oct 2026Allowed

Tata Capital Limited Transferee Of Tata Capital Financial Services Limited Vs M/s Aadinath Steel & Ors.

Delhi High Court · (2026) 10 DEL CK 0690

Arbitration and Conciliation Act, 1996-Section 29A(4), 29A(5)

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High Courts09 Oct 2026Dismissed

Delhi Nurses Union Vs Union Of India & Ors.

Delhi High Court · (2026) 10 DEL CK 0691

Delhi University Act-Ordinance XX(2)Right to Information Act, 2005Constitution of India-Article 226

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High Courts09 Oct 2026Dismissed

Sapna Pugalia & Anr. Vs Getclarity Fintech Services Private Limited & Ors.

Delhi High Court · (2026) 10 DEL CK 0695

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High Courts09 Oct 2026

Vemireddy Vijayabhaskara Reddy Vs The Andhra Pradesh State Election Commission & Ors.

Andhra Pradesh High Court · (2026) 10 AP CK 0703

Constitution of India-Article 226CPC-Section 151

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High Courts09 Oct 2026Allowed

Ramdev & Anr. Vs State Of U.P.

Allahabad High Court · (2026) 10 AHC CK 0706

Indian Penal Code-Sections 363, 366, 368, 302, 120-B, 376, 303, 342, 361CrPC-Sections 374(2), 207, 313, 311-A, 161, 437-AIndian Evidence Act, 1872-Sections 73, 27

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High Courts09 Oct 2026Allowed