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High CourtsSingle Bench(2026) 10 DEL CK 0683

Man Industries (India) Limited vs Indian Oil Corporation Limited

Delhi High Court · Decided on 9 October 2026

HON’BLE JUDGES
Om Prakash Shukla, J
RESULT
Dismissed
CASE NUMBER
ARB.P. 69/2026

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Judgment

2 paragraphs · 24 words
1.

At the outset, learned Counsel for the Petitioner seeks leave to withdraw the present petition.

2.

The present petition is dismissed as withdrawn.