Tribunals and Commissions24 Jun 2026Allowed
Ravinder Kumar Vs ITO, Saharanpur
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1753
Income Tax Act, 1961-Section 147
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12,32,888 judgments in All Courts · page 1,258 of 61,645
Tribunals and Commissions24 Jun 2026
Trinetra Charitable Trust Vs Commissioner Of Income Tax (Exemption)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1751
Income-tax Act, 1961-Section 12A(1)(ac)(i)
Tribunals and Commissions24 Jun 2026Dismissed
ACIT Vs. Rajesh Goyal
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1750
Income-tax Act, 1961-Section 271(1)(C), 274, 10(38), 143(1)
Tribunals and Commissions24 Jun 2026
National Federation Of Co-Operative Sugar Factories Limited Vs ITO, Ward-53(5)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1749
Income-tax Act, 1961-Section 143(3), 143(3A), 143(3B), 143(2), 142(1), 80P, 80P(2)(d), 263, 143(1), 56, 80(P), 80P(2)(a)(i)Gujarat State Cooperative Societies ActMaharashtra Cooperative Societies Act, 1960
Tribunals and Commissions24 Jun 2026
Triple S Stock And Shares Private Limited Vs DCIT, Central Circle-20
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1746
Income Tax Act, 1961-Section 271(1)(c)
Tribunals and Commissions24 Jun 2026
Rajesh Gupta Vs ITO, Ward 47(1)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1745
Income Tax Act, 1961-Section 147, 144B, 148A(D), 148, 151
Tribunals and Commissions24 Jun 2026Allowed
Anil Kumar Vs ITO
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1744
Income-tax Act, 1961-Section 144
Tribunals and Commissions24 Jun 2026Allowed
Rohit Gulati Vs DC/AC Circle 3(1)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1743
Income Tax Act, 1961-Section 143(1)
Tribunals and Commissions24 Jun 2026
ITO, Ward 5 Vs Rajbir
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1794
Income-tax Act, 1961-Section 43B, 36(1)(va), 2(24)(x), 143(1), 143(1)(a)
Tribunals and Commissions24 Jun 2026
Rikhab Chand Jain Vs Assessment Unit, Income Tax Department, NFAC New Delhi
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1793
Tribunals and Commissions24 Jun 2026Dismissed
DCIT, CC-28 Vs Amit Gupta
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1791
Income-tax Act, 1961-Section 153C; first proviso to Section 153C
Tribunals and Commissions24 Jun 2026Dismissed
DCIT Vs Sunita Jain
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1790
Income-tax Act, 1961-Section 68
Tribunals and Commissions24 Jun 2026Allowed
M/s. Shivdham Buildtech Pvt. Ltd. Vs JCIT, Central Circle 27, New Delhi
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1818
Income-tax Act, 1961-Section 69, 127, 132, 132A, 143(3), 147, 148, 147 to 151, 153A, 153C, 153C(1), 153C(3)Income Tax (Appellate Tribunal) Rules-Rule 11Finance Act, 2021
Tribunals and Commissions24 Jun 2026Allowed
R N Creations Private Limited Vs Assessing Officer Ward20(3)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1817
Income-tax Act, 1961-Section 68, 132, 139, 142(2), 143(3), 147, 148, 153C, 234A, 234B
Tribunals and Commissions24 Jun 2026Dismissed
Rashmi Magazine Vs DCIT, Central Circle-15, New Delhi
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1816
Income-tax Act, 1961-Section 153C, 144, 148, 132, 143(2), 142(1), 251(1)(a)Finance Act, 2021
Tribunals and Commissions24 Jun 2026Allowed
Ms. Jasmine Sareen Vs DCIT, Circle 12(1)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1813
Income Tax Act, 1961-Section 143(3), 271(1)(c), 68, 56(2)(vii), 54FIncome Tax Appellate Tribunal Rules, 1963-Rule 29
Tribunals and Commissions24 Jun 2026Allowed
Nitin Rekhan Vs DCIT
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1811
Income Tax Act, 1961-Section 250, 147, 143(3), 143(1), 133A, 151, 28, 148
Tribunals and Commissions24 Jun 2026
Durga Agencies Vs ITO, Ward 48 (1)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1810
Income-tax Act, 1961-Section 142(1), 144, 131, 69A, 144B
Tribunals and Commissions24 Jun 2026Allowed
Rupesh Mittal Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1807
Income Tax Act, 1961-Section 154, 147, 144B
Tribunals and Commissions24 Jun 2026Partly Allowed
Vivaan Electronic Technology Pvt.Ltd. Vs National Faceless Assessment Centre
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1806
Income Tax Act, 1961-Section 250, 143(3), 144B, 143(2), 142(1), 144, 251(1)(a)Income Tax Rules, 1962-Rule 46A