Tribunals and Commissions24 Jun 2026Dismissed
Krishan Chand Jain Vs ITO, Ward-2(3)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1880
Income Tax Act, 1961-Section 271(1)(c), 143(2), 143(3), 271
JUDGMENT DATABASE
Search 12,32,888 Indian judgments.
12,32,888 judgments in All Courts · page 1,260 of 61,645
Tribunals and Commissions24 Jun 2026Allowed
KMPG Global Services Private Limited Vs CIT(Appel), National Faceless Appeal Centre, Delhi
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1879
Income Tax Act-Section 250, 147, 144B, 139(1), 148, 234A, 2348, 234C, 271(1)(c), 143(3)
Tribunals and Commissions24 Jun 2026Allowed
Indra Devi Vs ITO, Ward 43(1)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1878
Income-tax Act, 1961-Section 250
Tribunals and Commissions24 Jun 2026Dismissed
ACIT, Central Circle-25 Vs Chandgi Ram Real Estate Consultants Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1877
Income Tax Act, 1961-Section 147, 68
Tribunals and Commissions24 Jun 2026Allowed
Elegant IT Solutions Private Limited Vs DCIT/ACIT, Central Circle
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1876
Income Tax Act, 1961-Section 153C, 68
Tribunals and Commissions24 Jun 2026Allowed
Balbir Singh Saini HUF Vs Deputy Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1875
Income-tax Act, 1961-Section 250, 154, 154(3), 143(1), 56(2)(viii), 57(iv), 57(4)Land Acquisition Act, 1894-Section 28
Tribunals and Commissions24 Jun 2026
Navneet Saluja Vs ITO, Circle 70 (1)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1873
Income-tax Act, 1961-Section 90, 139(1)
Tribunals and Commissions24 Jun 2026Allowed
Batta Educational Foundation Vs CIT(Exemption), Chandigarh
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1871
Income Tax Act, 1961-Section 12AB, 12A(1)(ac)(ii)POCSO ActJuvenile Justice Act
Tribunals and Commissions24 Jun 2026Allowed
Universal Unity Trust Vs CIT(Exemption)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1898
Income Tax Act, 1961-Section 12AB, 80G
Tribunals and Commissions24 Jun 2026Allowed
Carlsberg India Private Limited Vs Assessment Unit, National Faceless Assessment Centre, New Delhi
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1553
Income Tax Act 1961-Section 143(1), 143(2), 143(3), 144B, 139(1), 142(1), 246
Tribunals and Commissions24 Jun 2026Allowed
Ishwar Dayal Parsandi Devi Vidya Prasarni Sabha Vs CIT (Exemptions)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1573
Income Tax Act, 1961-Section 80G, 80G(5)
Tribunals and Commissions24 Jun 2026Allowed
Pediatric Emergency Medicine (IAP-PEM) Chapter Vs CIT(Exemption), Delhi
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1525
Income Tax Act, 1961-Section 12AB, 80G
Tribunals and Commissions24 Jun 2026Allowed
Shri Ram Nath Educational & Welfare Society Vs ITO(Exemption)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1518
Income Tax Act, 1961-Section 80G
Tribunals and Commissions24 Jun 2026Allowed
Raju Vs Income Tax Officer Ward 58(7), Delhi
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1615
Income Tax Act, 1961-Section 148, 149(1)(b)
Tribunals and Commissions24 Jun 2026
Narain Singh Vs Income Tax Officer Ward 3(1), Gurgaon
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1610
Income-tax Act, 1961-Section 54B
Tribunals and Commissions24 Jun 2026
Parivartnam Seva Samiti Vs Ward Exemp 2(4), Delhi Civic Centre, New Delhi
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1609
Income Tax Act, 1961-Section 12A
Tribunals and Commissions24 Jun 2026
Rashmi Madan Vs Income Tax Officer, Ward 50(1)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1607
Tribunals and Commissions24 Jun 2026Allowed
Nitin Mehra Vs Income Tax Officer, Ward-34(1), Delhi
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2083
Income Tax Act, 1961-Section 250, 144B, 272A(1)(d), 143(2), 142(1), 144, 68, 148A, 147 to 151, 151A, 148A(d), 148A(b), 151(2), 149(1), 149A(b), 151(i), 151(ii)Taxation and Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020-Section 3(1)Constitution of India-Article 142
Tribunals and Commissions24 Jun 2026Dismissed
SBG Designs Private Limited Vs Assessment Unit, National Faceless Assessment Centre
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2058
Income Tax Act, 1961-Section 147, 144B
Tribunals and Commissions24 Jun 2026Allowed
Diwan Chand Vs ITO-1(1)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2051
Income Tax Act, 1961-Section 250, 144, 271AAC(1), 270A