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Tribunals and Commissions24 Jun 2026Allowed

Shiksha Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1470

Land Acquisition Act-Section 54Income-tax Act, 1961-Section 148, 142(1), 144
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Tribunals and Commissions24 Jun 2026Dismissed

Income Tax Officer Vs Babli Devi

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1460

Income Tax Act, 1961-Section 147, 143(3), 144B, 148, 149, 148A, 139(1), 69A, 151Taxation and other Laws (Relaxation and Amendment of Certain Provision) Act, 2020-Section 3Finance Act 2021
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Tribunals and Commissions24 Jun 2026

Income Tax Officer Vs Babli Devi

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1449

Income Tax Act, 1961-Section 69A, 139(1), 143(3), 144B, 147, 148, 148A, 149, 151Taxation and other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020-Section 3Finance Act 2021
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Tribunals and Commissions24 Jun 2026

Income Tax Officer Vs Babli Devi

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1444

Income Tax Act, 1961-Section 147, 143(3), 144B, 148, 148A, 149, 151, 139(1), 69ATaxation and other Laws (Relaxation and Amendment of Certain Provision) Act, 2020-Section 3The Finance Act 2021
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Tribunals and Commissions24 Jun 2026Allowed

Akash Taneja Vs DCIT, Circle 61 (1)

Income Tax Appellate Tribunal · 2024 INSC 754

Income-tax Act, 1961-Section 148, 148A, 148A(b), 148A(d), 147, 144B, 69A, 69C, 151A, 151, 115BBE, 143(3), 149, 149(1), 149(1)(b)Finance Act, 2021Taxation and Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020-Section 3
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