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Tribunals and Commissions24 Jun 2026Disposed Of

Mr. Dinesh Kothari, Mrs. Kamala Kothari, Mrs. Urmila Kothari Vs Ms. Rajalakshmi Varadarajan, Bank Of Baroda

National Company Law Appellate Tribunal · (2026) 06 NCLAT CK 0755

I&B Code, 2016-Section 25 (2)(i), 66

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Tribunals and Commissions23 Jun 2026

Public Cause Research Foundation Vs CIT (Exemptions)

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1733

Income-tax Act, 1961-Section 12AB, 80G

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Tribunals and Commissions23 Jun 2026

I S M A Research & Development Centre Vs CIT (Exemptions)

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1732

Income-tax Act, 1961-Section 12AB, 80G

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Tribunals and Commissions23 Jun 2026

EKL CSR Foundation Vs ITO, Exemption Ward

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1730

Income-tax Act, 1961-Section 12AB, 80G

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Tribunals and Commissions23 Jun 2026

Kesar Kamla Charitable Trust Vs CIT (Exemptions)

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1787

Income-tax Act, 1961-Section 12AB, 80G

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Tribunals and Commissions23 Jun 2026Allowed

KKMS Foundation Vs CIT (Exemptions)

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1765

Income-tax Act, 1961-Section 12AB

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Tribunals and Commissions23 Jun 2026

Global Indian Foundation Vs CIT (Exemptions)

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1764

Income-tax Act, 1961-Section 12AB, 80G

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Tribunals and Commissions23 Jun 2026

Endevour Recyclers India Ltd. Vs Income Tax Officer- Ward 58(3) New Delhi

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1789

Income Tax Act, 1961-Section 115BAA, 115BAB

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Tribunals and Commissions23 Jun 2026

Umesh Chand Vs ITO Ward 2(3)(2), Bulandshahar

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1815

Income Tax Act-Section 144

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Tribunals and Commissions23 Jun 2026

Ramesh Chander Vs Income Tax Officer Ward 3(1)

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1814

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Tribunals and Commissions23 Jun 2026Allowed

Shrishti Buildhome Private Limited Vs DCIT, Circle 22(2), Delhi

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1853

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Tribunals and Commissions23 Jun 2026Allowed

Indian Institute Of Public Administration General Provident Fund Vs Income Tax Officer, Ward Exemption-1(2)

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1843

Income Tax Act, 1961-Section 10(23C)(ii), 10(23)(iiiad), 143(1), 10(23C)

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Tribunals and Commissions23 Jun 2026Allowed

Shri Agarsen Citizen Care Foundation Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1831

Income-tax Act, 1961-Section 12A, 12AB

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Tribunals and Commissions23 Jun 2026Allowed

Parmatma Devi Trust Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1823

Income-tax Act, 1961-Section 12A, 12AB

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Tribunals and Commissions23 Jun 2026Allowed

The New Generation Trust Vs CIT (Exemption)

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1821

Income Tax Act, 1961-Section 12A/(1)(ac)(ii), 80G

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Tribunals and Commissions23 Jun 2026Allowed

Chando Devi Foundation Vs CIT(Exemption)

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1820

Income-tax Act, 1961-Section 12A, 12AB

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Tribunals and Commissions23 Jun 2026Allowed

B N Jain Memorial Trust Vs CIT(Exemption)

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1970

Income Tax Act, 1961-Section 80G

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Tribunals and Commissions23 Jun 2026Allowed

Modi Naturals Ltd. Vs DCIT

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1955

Income-tax Act, 1961-Section 250, 143(3), 147, 68, 250(1)

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Tribunals and Commissions23 Jun 2026

Shivani Foundation Vs CIT (Exemption)

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1953

Income Tax Act, 1961-Section 80G

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Tribunals and Commissions23 Jun 2026Allowed

Glaucoma Society of India Vs. CIT(Exemption)

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1951

Income Tax Act, 1961-Section 12AB(1)(b)(ii), 80G

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