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12,32,888 judgments in All Courts · page 1,264 of 61,645

Tribunals and Commissions23 Jun 2026Allowed

Mohan Kant Jha Vs ITO

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2100

Income Tax Act, 1961-Section 250, 147, 144, 144B, 272A(1), 272A(1)(d), 251(1)(a), 142(1)
Tribunals and Commissions23 Jun 2026

Karan Gomber Vs DCIT

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1899

Income Tax Act, 1961-Section 250, 153C, 144, 148, 139, 139(1), 132, 153A, 153A(1), 153C(1), 153C(2), 153C(3), 142, 142(1), 143(2), 147, 149, 151, 153, 132AFinance Act, 2021
Tribunals and Commissions23 Jun 2026Partly Allowed

Parul Suyal Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1887

Income Tax Act, 1961-Section 69, 132, 147, 148, 151, 292CIndian Evidence Act, 1872-Section 65B
Tribunals and Commissions23 Jun 2026

Aman Arora Vs ITO

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1886

Income Tax Act, 1961-Section 250