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Tribunals and Commissions23 Jun 2026Partly Allowed

M/s Telecommunications Standards Development Society India Vs Commissioner Of Income Tax (Exemption), Delhi

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2205

Income-tax Act, 1961-Section 80G, 80G(5), 12A

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Tribunals and Commissions23 Jun 2026Partly Allowed

M/s Madhumeh Upchar Sanstha Vs Commissioner Of Income Tax (Exemptions), Delhi

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2204

Income-tax Act, 1961-Section 12A, 80G, 80G(5)

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Tribunals and Commissions23 Jun 2026Partly Allowed

M/s Zee Foundation Vs Commissioner Of Income Tax (Exemptions), Delhi

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2202

Income-tax Act, 1961-Section 80G, 12A, 80G(5)

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Tribunals and Commissions23 Jun 2026Partly Allowed

M/s Sona Educational Society Vs Commissioner of Income Tax (Exemptions), Delhi

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2200

Income-tax Act, 1961-Section 80G, 12A, 80G(5)

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Tribunals and Commissions23 Jun 2026Partly Allowed

M/s The Gurukul Trust Vs Commissioner Of Income Tax (Exemptions)

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2199

Income-tax Act, 1961-Section 80G, 80G(5), 12A

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Tribunals and Commissions23 Jun 2026Partly Allowed

M/s Chandra Anand Nikunj Bihari Charitable Trust Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2198

Income-tax Act, 1961-Section 80G

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Tribunals and Commissions23 Jun 2026Partly Allowed

M/s Aman Foundation Vs Commissioner Of Income Tax (Exemption)

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2194

Income-tax Act, 1961-Section 80G, 80G(5), 12A

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Tribunals and Commissions23 Jun 2026Partly Allowed

M/s Maanawta Foundation Vs Commissioner Of Income Tax (Exemptions), Delhi

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2189

Income-tax Act, 1961-Section 80G, 12A, 80G(5)

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Tribunals and Commissions23 Jun 2026Partly Allowed

M/s Satish Babbar Creative Music Foundation Vs Commissioner Of Income Tax (Exemption), Delhi

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2188

Income-tax Act, 1961-Section 80G, 80G(5), 12A

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Tribunals and Commissions23 Jun 2026Allowed

M/s Hans Vahini Educational & Social Welfare Society

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2185

Income-tax Act, 1961-Section 12A, 12AB(1)(b)(ii)(B), 12A(1)(ac)(vi), 80G, 12A/12AB and 80GTOLA

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Tribunals and Commissions23 Jun 2026Allowed

M/s Indian Direct Selling Association Vs Commissioner Of Income Tax (Exemption), Delhi

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2180

Income-tax Act, 1961-Section 12A

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Tribunals and Commissions23 Jun 2026

Jagbir Singh Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2178

Income-tax Act

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Tribunals and Commissions23 Jun 2026Dismissed

ITO, Ward 2(1), Faridabad Vs Sh. Rajinder Prashad Singhal

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1514

Income Tax Act-Section 68, 133(6)

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Tribunals and Commissions23 Jun 2026Allowed

JSM Shiksha Samiti Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2150

Income-tax Act, 1961-Section 12AB

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Tribunals and Commissions23 Jun 2026Allowed

Shakti Sewa Samiti Charitable Trust Vs CIT (Exemptions)

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2148

Income-tax Act, 1961-Section 12AB

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Tribunals and Commissions23 Jun 2026Allowed

Sushila Devi Bhagwan Das Ladha Charitable Trust Vs CIT (Exemptions)

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2145

Income-tax Act, 1961-Section 12AB

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Tribunals and Commissions23 Jun 2026

Sudha Kapoor Vs ITO, Ward 49 (1)

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2217

Income-tax Act, 1961-Section 147 read with Section 144

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Tribunals and Commissions23 Jun 2026Allowed

Shanti Shiksha Samiti, Shanti Public Sr. Sec. School Vs Commissioner Of Income Tax (Exemptions), Chandigarh

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1487

Income Tax Act, 1961-Section 12AB, 12A(1)(ac)(ii), 12A, 80G

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Tribunals and Commissions23 Jun 2026Allowed

Shri Hemant Gogia Vs Assessment Unit, Ward-1(4), Gurgaon

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1479

Income-tax Act, 1961-Section 69A, 132, 147, 144B

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Tribunals and Commissions23 Jun 2026Partly Allowed

Shri Lakshay Jain Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1478

Income-tax Act, 1961-Section 69A, 115BBE

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