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12,32,888 judgments in All Courts · page 1,267 of 61,645

Tribunals and Commissions23 Jun 2026Allowed

M/s Focus Edumatics Pvt. Ltd.

National Company Law Tribunal · (2026) 06 NCLT CK 0999

Insolvency and Bankruptcy Code, 2016-Section 10, sub-section 4 of Section 10, 11, 13 (1) (b), 14(1), 15, 16(5), 17, 18, sub-section (1) of Section 31, 33Insolvency and Bankruptcy Code (Amendment) Act, 2026Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 7
Tribunals and Commissions23 Jun 2026Allowed

Union Bank Of India Vs Omkara Vijayalakshmi Strips Private Limited

National Company Law Tribunal · 2026 INSC 186

Insolvency and Bankruptcy Code, 2016-Section 4, 4(1), 7, 9, 14Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 4Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 6
Tribunals and Commissions23 Jun 2026Allowed

Bank Of India Vs Supreme Engineering Limited

National Company Law Tribunal · (2026) 06 NCLT CK 1203

Insolvency and Bankruptcy Code, 2016-Section 3(12), 4, 7, 7(3)(a), 7(5), 7(5)(b), 8, 9, 10, 10A, 13, 14, 17, 25, 31(1), 33, 60(5), 94, 95, 96, 96(1)(a), 96(1)(b)(ii), 101Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 4, 4(1)National Company Law Tribunal Rules, 2016-Rule 11
Tribunals and Commissions23 Jun 2026Allowed

Jai Ambe Spares Pvt Ltd

National Company Law Tribunal · (2026) 06 NCLT CK 1205

Insolvency and Bankruptcy Code, 2016-Section 10, 14(1), 14(2), 14(3), 14(4), 15, 17, 18, 31, 33Insolvency and Bankruptcy Board of India (Application to Adjudicating Authority) Rules, 2016-Rule 4, 7Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 6
Tribunals and Commissions23 Jun 2026

Yes Bank Limited Vs Evenness Business Excellence Services Private Limited

National Company Law Tribunal · (2026) 06 NCLT CK 1207

Insolvency and Bankruptcy Code, 2016-Section 7, 12, 13, 15, 30(6), 31, 33, 33(1), 33(1)(a), 33(5), 33(7), 34, 34(1), 54, 56IBBI (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 35Insolvency and Bankruptcy Board of India (Liquidation Process) Regulations, 2016-Regulation 4, 13, 14