Tribunals and Commissions22 Jun 2026Allowed
The Gregorian Orthodox Society Vs Commissioner Of Income (Exemption)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1768
Income Tax Act, 1961-Section 80G
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Tribunals and Commissions22 Jun 2026Allowed
Ice Hockey Association Of India Vs Commissioner Of Income (Exemption)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1763
Income Tax Act, 1961-Section 12AB, 12A
Tribunals and Commissions22 Jun 2026Allowed
Rao Lal Singh Shiksha Samiti (Exemption) Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1760
Income Tax Act, 1961-Section 12AB, 80G, 12A
Tribunals and Commissions22 Jun 2026Allowed
Pingaksh Foundation Vs Commissioner Of Income (Exemption)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1757
Income Tax Act, 1961-Section 12AB, 80G, 12A
Tribunals and Commissions22 Jun 2026Allowed
M/s Nij Thuan Gur Baba Budha Sahib Ji Vs Commissioner Of Income Tax (Exemptions), Delhi
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1756
Income-tax Act, 1961-Section 12A, 12AB(1)(b)(ii)(B), 12A(1)(ac)(vi), 12AB, 80GTOLA
Tribunals and Commissions22 Jun 2026Allowed
The Centre For Bioethics Vs Commissioner Of Local Income (Exemption), Delhi
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1755
Income Tax Act, 1961-Section 80G
Tribunals and Commissions22 Jun 2026Allowed
M/s Gurudwara Sri Singh Sabha Vs Commissioner Of Income Tax (Exemptions), Delhi
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1752
Income-tax Act, 1961-Section 12A, 12AB, 12AB(1)(b)(ii)(B), 12A(1)(ac)(vi), 80GTOLA
Tribunals and Commissions22 Jun 2026Allowed
M/s Sona Educational Society Vs Commissioner Of Income Tax (Exemptions)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1748
Income-tax Act, 1961-Section 12A, 12AB(1)(b)(ii)(B), 12A(1)(ac)(vi), 12AB, 80GTOLA
Tribunals and Commissions22 Jun 2026Allowed
Singh Jagjit Saimbi Vs Ward 67(1), Delhi IT Office
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1849
Income Tax Act, 1961-Section 10(10AA), 143(1)Limitation Act-Section 5Civil Procedure Code-Order 22 Rule 9
Tribunals and Commissions22 Jun 2026Allowed
M/s Shri Gurudev Ashram Trust Vs Commissioner Of Income Tax (Exemptions), Delhi
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2026
Income-tax Act, 1961-Section 12A, 12AB
Tribunals and Commissions22 Jun 2026Allowed
M/s Madhumeh Upchar Sanstha Vs Commissioner Of Income Tax (Exemptions), Delhi
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2025
Income-tax Act, 1961-Section 12A, 12AB
Tribunals and Commissions22 Jun 2026Allowed
Okhla Industrial Area CETP Society Regd. Vs Income Tax Officer Ward Exemption 2(4)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1938
Income Tax Act-Section 40(a)(ia), 194C, 11(2)
Tribunals and Commissions22 Jun 2026Allowed
The Indian Golf Union Vs CIT (Exemptions)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1552
Income-tax Act, 1961-Section 12AB(1)(b)(ii)(B), 80G, 12A(1)(ac)(ii), 2(15), 12A(1)(ac)(vi)
Tribunals and Commissions22 Jun 2026Allowed
Nanchahal Family Memorial Trust Vs CIT (Exemptions)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1566
Income-tax Act, 1961-Section 12A, 12AB, 80G
Tribunals and Commissions22 Jun 2026Allowed
M/s Hindi Bhawan Samiti Vs Income Tax Officer, Ghaziabad
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2203
Income-tax Act, 1961-Section 12A, 12AB(1)(b)(ii)(B), 12A(1)(ac)(vi), 80GTOLA
Tribunals and Commissions22 Jun 2026
M/s Center For Communication And Change India Vs Commissioner Of Income Tax (Exemption), Delhi
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2197
Income-tax Act, 1961-Section 12A, 12AB(1)(b)(ii)(B), 12A(1)(ac)(vi), 12A/12AB, 80GTOLA
Tribunals and Commissions22 Jun 2026Allowed
M/s Gastroenterology Research And Education Society Vs Commissioner Of Income Tax (Exemption), Delhi
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2196
Income-tax Act, 1961-Section 12A
Tribunals and Commissions22 Jun 2026Allowed
M/s Zee Foundation Vs Commissioner Of Income Tax (Exemptions), Delhi
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2195
Income-tax Act, 1961-Section 12A, 12AB
Tribunals and Commissions22 Jun 2026Allowed
Smt. Manglawati & Dr. Prem Narain Charitable Trust Vs Commissioner Of Income Tax (Exemption)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2193
Income-tax Act, 1961-Section 12A, 12AB
Tribunals and Commissions22 Jun 2026Allowed
M/s Telecommunications Standards Development Society India Vs Commissioner Of Income Tax (Exemptions), Delhi
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2191
Income-tax Act, 1961-Section 12A