JUDGMENT DATABASE

Search 12,31,517 Indian judgments.

12,31,517 judgments in All Courts · page 1,259 of 61,576

High Courts10 Jun 2026Allowed/ Disposed Of

Arbi Bai @Harbi Bai And Others Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2026) 06 MP CK 0542

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482, 482(2)Code Of Criminal Procedure, 1973-Section 438, 438(2)Bharatiya Nyaya Sanhita, 2023-Section 3(5), 109(1), 115(2), 117(2), 118(1), 296, 351(3)
High Courts10 Jun 2026Allowed

Kedar Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2026) 06 MP CK 0541

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 480(3), 483Madhya Pradesh Excise Act, 1915-Section 34(2)
High Courts10 Jun 2026Disposed Of

Rahul Rawat Vs State Of Madhya Pradesh And Others

Madhya Pradesh High Court · (2026) 06 MP CK 0540

Scheduled Castes And The Scheduled Tribes (Prevention Of Atrocities) Act, 1989-Section 3(2)(v), 14(A)(2)Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Bharatiya Nyaya Sanhita, 2023-Section 3(5), 61(2), 103(1), 109, 126(2), 296
High Courts10 Jun 2026Dismissed

Jitendra Dahiya Vs State Of Madhya Pradesh And Others

Madhya Pradesh High Court · (2026) 06 MP CK 0539

Scheduled Castes And The Scheduled Tribes (Prevention Of Atrocities) Act, 1989-Section 3(2)(V), 14A(1)Bharatiya Nyaya Sanhita, 2023-Section 103(1), 109, 190, 191(2)Arms Act, 1959-Section 25, 27
High Courts10 Jun 2026Allowed/ Disposed Of

Apasiya @ Nanuram Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2026) 06 MP CK 0536

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482, 482(2)Code Of Criminal Procedure, 1973-Section 438, 438(2)Madhya Pradesh Excise Act, 1915-Section 34(2)
High Courts10 Jun 2026

Rajaram Vs State Of Tamilnadu

Madras High Court · (2026) 06 MAD CK 0555

Bharatiya Nyaya Sanhita, 2023-Section 125, 269, 351(3)Cigarettes And Other Tobacco Products (Prohibition Ofadvertisement And Regulation Of Trade And Commerce, Production, Supply And Distribution) Act, 2003-Section 7, 24(1)
High Courts10 Jun 2026

Chelladurai And Others Vs State Of Tamilnadu

Madras High Court · (2026) 06 MAD CK 0550

Mines And Minerals (Development And Regulation) Act, 1957-Section 4(1)(1A), 21(1)Bharatiya Nyaya Sanhita, 2023-Section 269, 303(2)Motor Vehicles Act, 1988-Section 192(1)
High Courts10 Jun 2026

Lingam Vs State Of Tamil Nadu

Madras High Court · (2026) 06 MAD CK 0549

Bharatiya Nyaya Sanhita, 2023-Section 115(2), 269, 296(b), 303(2), 351(2)Tamil Nadu Prohibition Of Harassment Of Women Act, 1998-Section 4
High Courts10 Jun 2026

Anto Vanaraj Vs State Of Tamilnadu

Madras High Court · (2026) 06 MAD CK 0548

Bharatiya Nyaya Sanhita, 2023-Section 49, 269, 305, 329(4)Tamil Nadu Public Property (Prevention Of Destruction And Loss) Act, 1982-Section 3