Tribunals and Commissions05 Jun 2026Dismissed
ACIT, CC-25, Delhi Vs Nijhawan Clothing Private Limited
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1666
Income-tax Act, 1961-Section 69A, 69C, 132, 142(1), 143(2), 147, 148, 149, 151
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12,30,331 judgments in All Courts · page 1,257 of 61,517
Tribunals and Commissions05 Jun 2026Allowed
Purshottam Lal Dhingra Vs DCIT, Circle-61(1)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1665
Income Tax Act, 1961-Section 154, 143(1), 143(1)(a), 143(3), 36(1)(va), 2(24)(x), 139(1)
Tribunals and Commissions05 Jun 2026
M/s. Maya Buildcon Pvt. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1664
Income-tax Act, 1961-Section 154, 40(a)(ia), 143(3)
Tribunals and Commissions05 Jun 2026Allowed
Indian Roads Congress Vs ITO (Exemption)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1663
Income Tax Act, 1961-Section 250, 143(3)/147, 12AA, 143(3)
Tribunals and Commissions05 Jun 2026Allowed
Income Tax Officer Vs M/s. Fortune Land And Delhi Housing Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1661
Income-tax Act, 1961-Section 143(3), 147, 148, 37(1), 68, 183Land Acquisition Act, 1894-Section 5A, 10, 11, 18, 29, 30, 53, 91Code of Civil Procedure, 1908
Tribunals and Commissions05 Jun 2026Allowed
Somil Garg Vs ITO
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1659
Tribunals and Commissions05 Jun 2026
DCIT, Circle 4 (2), Delhi Vs Bonanza Portfolio Limited
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1858
Income-tax Act, 1961-Section 28, 36(1)(vii), 36(2), 35(1)(vii), 115BAA, 142(1), 143(1), 143(2), 143(3), 145(2)
Tribunals and Commissions05 Jun 2026Partly Allowed
Assistant Commissioner Of Income Tax Vs Rajendra Kumar
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1857
Income Tax Act, 1961-Section 153C, 153A, 132, 132(4), 132A, 139, 142, 143, 147, 148, 149, 151, 153Finance Act, 2021
Tribunals and Commissions05 Jun 2026Allowed
Lalita Rani Vs Income Tax Officer- Ward-1, Karnal
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1854
Income Tax Act, 1961-Section 147
Tribunals and Commissions05 Jun 2026Allowed
Assistant Commissioner Of Income Tax Vs Nimbus Harbor Facilities Management Private Limited
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1798
Income Tax Act, 1961-Section 143(3), 80JJAA, 44AB, 143(1)(a), 139(1), 148, 142(1), 10B, 10D, 11
Tribunals and Commissions05 Jun 2026
Addl. CIT Vs M/s. Sapient Corporation Pvt.Ltd.
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1797
Income Tax Act, 1961-Section 10(34), 10A, 10A(1), 10A(1A), 10A(3), 10A(4), 10AA, 10AA(1), 10AA(7), 10B, 10B(1), 10B(4), 10BA, 14A, 14A(2), 28(iiid), 28(iiie), 28 to 44, 41(1), 56, 80A, 80A(4), 80-B(5), 80HH, 80HHC, 80-IB, 801A, 801B, 804(4), 143(3), 250, 254, Chapter IV, Chapter VI-A, Part-D of Chapter IVIncome Tax Rules, 1962-Rule 8D, 8D(2), 8D(2)(1)Customs Act, 1962-Section 75
Tribunals and Commissions05 Jun 2026
Income Tax Officer Vs Jai Prakash Gupta
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1796
Income Tax Act, 1961-Section 143(3), 69C, 131(1)(b), 153A, 133(6), 68, 145(3), 37Maharashtra Central Organized Crime Act, 1999Act 41 of1975-Section 14
Tribunals and Commissions05 Jun 2026Dismissed
Marmo Home Private Limited Vs DCIT Circle 16 (1)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1865
Income-tax Act, 1961-Section 143(3), 143(1), 143(1)(a), 246A, 250(6), 154, 246, 246(1), 246(1)(a), 144, 147, 200A, 201, 206C(6A), 206CB(1), 155
Tribunals and Commissions05 Jun 2026
Fireeye Ireland Limited Vs The Assistant Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1864
Income-tax Act, 1961-Section 143, 144C(13), 143(3), 9(1)(vii), 234A, 234B, 270A, 144C(5), 234C, 9(1)(iii), Explanation 2 to Section 9(1)(vii), Proviso to Section 9(1)(vii)
Tribunals and Commissions05 Jun 2026
Kellog Brown And Root Engineering And Construction India Private Ltd. Vs DCIT, Circle-1(1), Gurgaon
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1863
Income Tax Act, 1961-Section 143(3), 144C(13), 144B, 92C, 144C(5), 144C(1), 80G, Explanation 2 to Section 37, 90, 143(1), 234A, 234B, 234C, 270A, 92, 80G(5)(vi), 80G(2)(a)(iiihk), 80G(2)(a)(iiihl), 37(1)Income-tax Rules, 1962-Rule 10TACompanies Act, 2013-Section 135
Tribunals and Commissions05 Jun 2026Dismissed
DCIT Vs ANR International Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1862
Income Tax Act, 1961-Section 250, 143(1), 143(2), 56(2)(viib), 143(3), 68
Tribunals and Commissions05 Jun 2026Allowed
P M Air Products Private Limited Vs Ward 19(1), Delhi
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1861
Income Tax Act, 1961-Section 143(3), 147, 250, 250(6), 148, 2(31), 143(2), 292B
Tribunals and Commissions05 Jun 2026Partly Allowed
Bharat Kumar Vs ITO
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1860
Income-tax Act, 1961-Section 147, 148, 151(ii)
Tribunals and Commissions05 Jun 2026Allowed
All India Siddhartha Welfare Centre Vs CIT(Exemption), Delhi
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2004
Income Tax Act, 1961-Section 12A, 80G
Tribunals and Commissions05 Jun 2026Allowed
Lion Jeans Vs ACIT, Circle 60(1)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1977
Income Tax Act, 1961-Section 148A(b), 148A(d), 148, 147