Tribunals and Commissions24 Jun 2026
Shapoorji Pallonji Foundation Vs CIT (Exemptions)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1644
Income Tax Act, 1961-Section 80G, 80G(5)(ii)
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Tribunals and Commissions24 Jun 2026Allowed
Environics Trust Vs DCIT Central Circle 14 New Delhi
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1643
Income Tax Act, 1961-Section 143(3), 12A
Tribunals and Commissions24 Jun 2026
Vidvata Interview Makers Private Limited Vs Assistant Commissioner Of Income Tax, Circle 1(1), Gurgaon
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1642
Income Tax Act, 1961-Section 250, 271(1)(c)
Tribunals and Commissions24 Jun 2026Allowed
Parveen Kumar Vs ACIT, CC-5 New Delhi
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1641
Income Tax Act, 1961-Section 153C
Tribunals and Commissions24 Jun 2026Allowed
Anurvana Welfare Association Vs CIT (Exemption)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1640
Income Tax Act, 1961-Section 12AB(1)(b)(ii), 80G, 80G(5)(ii), 12A(1)(ac)(ii), 12A
Tribunals and Commissions24 Jun 2026Allowed
Food Safety And Standards Authority Of India Vs DCIT Circle Exempt 1(1)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1639
Income-tax Act, 1961-Section 11, 11(2), 12, 12A(b), 12A/12AA, 143(3)
Tribunals and Commissions24 Jun 2026
DCIT Central Circle 32 Vs M/s. Blue Bell Infosolutions Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1741
Income-tax Act, 1961-Section 144, 153A, 153C, 153C(1), first proviso to Section 153CFinance Act, 2017
Tribunals and Commissions24 Jun 2026
KBC India Private Limited Vs ITO, Ward 14 (3)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1740
Income-tax Act, 1961-Section 56(2)(viib)
Tribunals and Commissions24 Jun 2026Allowed
Sri Chand Satya Bhawna Educational Trust, Delhi Vs CIT(Exemption), Delhi
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1739
Income Tax Act, 1961-Section 12AB, 80G
Tribunals and Commissions24 Jun 2026Allowed
Ajay Kumar Gupta Vs. ITO, Ward 46(1)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1738
Income Tax Act, 1961-Section 143(3), 144B, 54, 48, 55A
Tribunals and Commissions24 Jun 2026Dismissed
Income Tax Officer Vs. Babli Devi
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1737
Income Tax Act, 1961-Section 147, 143(3), 144B, 148, 148A, 139(1), 69A, 149, 151Finance Act, 2021Taxation and other Laws (Relaxation and Amendment of Certain Provision) Act, 2020-Section 3
Tribunals and Commissions24 Jun 2026
ACIT Vs Agriculture Insurance Company Of India
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1736
Income Tax Act, 1961-Section 250, 143(3) r.w.s. 143(3A) & 143(3B), 14A, 36(1)(va), 44, 28 to 43B, Rule 5 of the First Schedule
Tribunals and Commissions24 Jun 2026Partly Allowed
Neeraj Hosiery India Private Limited Vs The Commissioner Of Income Tax (Appeal)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1735
Income Tax Act, 1961-Section 250, 143(3), 133(6), 68, 115BBETaxation Laws (Second Amendment) Act, 2016-Section 115BBE
Tribunals and Commissions24 Jun 2026
Citizen Voice Vs CIT(Exemption)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1734
Income Tax Act, 1961-Section 80G, 12AB
Tribunals and Commissions24 Jun 2026Allowed
Shyama Foundation Vs CIT(Exemption)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1731
Income Tax Act, 1961-Section 12AB, 80G
Tribunals and Commissions24 Jun 2026Allowed
Luxmi Super Services Vs ACIT Circle 52(1), Delhi
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1728
Income Tax Act, 1961-Section 154, 221, 250
Tribunals and Commissions24 Jun 2026
Alstom Transport Systems (Thailand) Ltd Vs Deputy Commissioner Of Income Tax, Circle International Tax-1(1)(1), New Delhi
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1786
Income Tax Act, 1961-Section 9(1)(vii), 142(1), 143(2), 143(3), 144C, 144C(13), 195A, 234B, 270AITAT Rules-Rule 18(6)
Tribunals and Commissions24 Jun 2026
EQX Analytics Private Limited Vs CIT (A)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1784
Tribunals and Commissions24 Jun 2026Allowed
M/s. Sadhna Bio-Oils Private Limited Vs DCIT, Circle 22(2)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1783
Income Tax Act, 1961-Section 250, 143(1), 143(3), 147, 127, 148, 143(2), 292BB, 34(1)Income Tax Rules, 1962-Rule 11
Tribunals and Commissions24 Jun 2026
H.P. Lohia Foundation Vs CIT (Exemptions), Chandigarh
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1782
Income-tax Act, 1961-Section 12AB, 80G