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Search 12,32,444 Indian judgments.

12,32,444 judgments in All Courts · page 1,254 of 61,623

High Courts18 Jun 2026

Sanjay Vs State

Delhi High Court · (2026) 06 DEL CK 0865

Indian Penal Code, 1860-Section 302/201, 302/201/34, 302/34, 201/34, 302Code of Criminal Procedure, 1973-Section 174, 313, 161, 437-A
High Courts18 Jun 2026Partly Allowed

Sirajuddin Vs State Delhi Admn. Delhi

Delhi High Court · (2026) 06 DEL CK 0859

Indian Penal Code, 1860-Sections 302, 304-B, 498-A, 307Code of Criminal Procedure-Section 176, 313Indian Evidence Act-Section 8
High Courts18 Jun 2026

Yogesh Tanwar Vs State

Delhi High Court · (2026) 06 DEL CK 0860

Code of Criminal Procedure, 1973-Section 31, 164, 216, 313, 374(2), 377Indian Penal Code-Section 71, 354, 376(2), 376(2)(f) and (i)Protection of Children from Sexual Offences Act, 2012-Section 3, 4, 5/3, 6, 6/10, 9/7, 10, 29
Tribunals and Commissions17 Jun 2026

Ocean Realcon (P) Limited Vs ACIT, CC-1

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1792

Income Tax Act, 1961-Section 119, 132, 143(3), 153A, 153A(1), 153A(1)(b), 153C, 153D, 158BG, 250, 292BCentral Excise Act, 1944-Section 37B
Tribunals and Commissions17 Jun 2026

Lokesh Thakur Vs Assessing Officer

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1812

Income Tax Act, 1961-Section 250, 147, 144B, 148, 142(1), 133(6), 69A, 115BBE, 271AAC, 271AAC(1), 139, 139A(5)(c), Rule 114B
Tribunals and Commissions17 Jun 2026Allowed

Rishi Pal Vs DCIT - CC - 27

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1809

Income Tax Act, 1961-Section 153C, 143(3), 68, 69, 234A and 234B, 153A, 132, 127, 143(2), 147/148, 132A, 132(4)
Tribunals and Commissions17 Jun 2026

Subros Ltd. Vs Assessment Unit

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1808

Income Tax Act, 1961-Section 250, 271(1)(c), 270A, 274, 271(1B), 36(1)(va), 43B, 139(1), 68, 35(2AB), 143(1), 148, 115JB, 115JC, 92D, 271AABFinance Act, 2021
Tribunals and Commissions17 Jun 2026

Asst. CIT Vs P.P. Jewellers Exports

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1850

Income Tax Act, 1961-Section 10B, 139, 139(1), 143(1), 143(3), 144, 144B, 147, 148, 194A, 250(4), 254, 271(1)(c), 276CC
Tribunals and Commissions17 Jun 2026Partly Allowed

Cinflex Infotech Pvt.Ltd. Vs ACIT

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1848

Income Tax Act, 1961-Section 250, 143(3), 143(2), 36(1)(iii), 68, 155(14), 199, 244A, 70 to 72, 119Income-tax Rules, 1962-Rule 37BA
Tribunals and Commissions17 Jun 2026Allowed

Mr. Manish Gupta Vs DCIT

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1841

Income Tax Act, 1961-Section 250, 144, 143(2), 68, 127, 124(3), 127(2)RTI Act-Section 7(1)
Tribunals and Commissions17 Jun 2026

Ankit Bhatija Vs ITO

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1950

Income Tax Act, 1961-Section 250, 154, 115BAC, 115BAC(5), 139(1)Finance Act, 2023
Tribunals and Commissions17 Jun 2026Partly Allowed

Sunil Kumar Bansal Vs ITO

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1949

Income Tax Act, 1961-Section 250, 143(3), 143(2), 142(1), 68, 115BBETaxation Laws (Second Amendment) Act, 2016Finance Act, 2022
Tribunals and Commissions17 Jun 2026Allowed

Shri Pramod Kumar Gupta Vs ACIT

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1947

Income Tax Act, 1961-Section 250, 147, 143(3), 148, 68, 133(6)Finance Act, 2022