Tribunals and Commissions25 Jun 2026Allowed
Think Good Foundation Vs ITO
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2034
JUDGMENT DATABASE
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12,32,888 judgments in All Courts · page 1,253 of 61,645
Tribunals and Commissions25 Jun 2026Allowed
Dass Dharam Public Charitable Trust Vs CIT(Exemption)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2122
Income-tax Act, 1961-Section 12A(1)(ac)(ii), 12A
Tribunals and Commissions25 Jun 2026
Punyadhama Vs CIT(Exemption)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2121
Income Tax Act, 1961-Section 12A(1)(c)(ii), 12A(1)(ac)(ii), 12A
Tribunals and Commissions25 Jun 2026Allowed
P. S. International Vs DCIT, Circle 28 (1)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2120
Tribunals and Commissions25 Jun 2026Allowed
Indian Myeloma Academic Groupe Vs CIT(Exemptions)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2119
Tribunals and Commissions25 Jun 2026Allowed
Mrs. Narang Memorial Vs CIT (Exemptions)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2118
Income-tax Act, 1961-Section 12A, 12A(1)(b)(ii)
Tribunals and Commissions25 Jun 2026Allowed
Diamond Piston and Rings Limited Vs ACIT, Circle-7(2), New Delhi
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2117
Income-tax Act, 1961-Section 250, 250(6), 147, 143(3), 148, 139, 234A, 234B, 154
Tribunals and Commissions25 Jun 2026Allowed
Rishi Kant Foundation Vs CIT(Exemption)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2116
Income Tax Act, 1961-Section 12A(1)(c)(ii), 12A(1)(ac)(ii), 12A
Tribunals and Commissions25 Jun 2026Allowed
Foresight Vantaje Private Limited (Formerly Infraedge Private Limited) Vs DCIT, Circle-25(1), New Delhi
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2115
Income-tax Act, 1961-Section 139, 144B, 147, 68, 115BBE, 194A, 194IA, 250, 250(4), 250(6)
Tribunals and Commissions25 Jun 2026Allowed
Sandeep Kumar Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2114
Income Tax Act, 1961-Section 144, 147, 142(1)
Tribunals and Commissions25 Jun 2026Allowed
Yum Restaurants (India) Private Limited Vs Assistant Commissioner Of Income Tax (Tds)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2113
Income Tax Act, 1961-Section 250, 201, 201(1), 201(1A), 194I, 194C
Tribunals and Commissions25 Jun 2026
Raj Kumar Vs ITO
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2112
Income Tax Act, 1961-Section 147, 144
Tribunals and Commissions25 Jun 2026Partly Allowed
Gaurav Mittal Vs Assessing Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2111
Income-tax Act, 1961-Section 68, 69A, 139, 139(1), 142(1), 143(2), 144B, 147, 148, 148A(d), 149, 153
Tribunals and Commissions25 Jun 2026
Assistant Commissioner Of Income Tax Vs Anil Munjal
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2110
Income Tax Act, 1961-Section 143(3), 68, 69
Tribunals and Commissions25 Jun 2026
Prabhat Bhatia Vs Revenue
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2108
Income-tax Act, 1961-Section 147, 144, 55A, 144(7)(a), 144(7)(b)Wealth-tax Act, 1957-sub-sections (2), (3), (4), (5) and (6) of section 16A; clauses (ha) and (i) of sub-section (1) and sub-sections (3A) and (4) of section 23; sub-section (5) of section 24; section 34AA; section 35; section 37; clause (r) of section 2
Tribunals and Commissions25 Jun 2026
Florence Nightingale Educational Society Vs DCIT
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2107
Income-tax Act, 1961-Section 12A/12AA, 68, 143(2), 143(3)Income-tax Rules, 1963-Rule 46A
Tribunals and Commissions25 Jun 2026Allowed
Sachin Vs National Faceless Assessment Unit
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2106
Income Tax Act, 1961-Section 250, 144B, 148A(b), 148A(d)
Tribunals and Commissions25 Jun 2026Allowed
Sheela Gautam Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2105
Income Tax Act, 1961-Section 147, 144B, 151A, 69, 148
Tribunals and Commissions25 Jun 2026Allowed
Hills Trade – RK (JV) Vs ITO
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2104
Tribunals and Commissions25 Jun 2026
Deep Chand Singhal Vs DCIT
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2103