High Courts16 Oct 2026Dismissed
Azam Vs State Of Uttarakhand
Uttarakhand High Court · (2026) 10 UK CK 2471
Uttarakhand Protection of Cow Progeny Act, 2007-Sections 3/5/11(1)Prevention of Cruelty to Animals Act, 1960-Section 3/11(1)
JUDGMENT DATABASE
Search 12,28,363 Indian judgments.
12,28,363 judgments in All Courts · page 119 of 61,419
High Courts16 Oct 2026Disposed Of
Priyanka Vs State Election Commission & Ors.
Uttarakhand High Court · (2026) 10 UK CK 2470
Uttarakhand Panchayati Raj Act, 2016Representation of People’s Act, 1951-Section 86
High Courts16 Oct 2026Disposed Of
Smt. Saroj Vs State Election Commission & Ors.
Uttarakhand High Court · (2026) 10 UK CK 2469
Uttarakhand Panchayati Raj Act, 2016Representation of People’s Act, 1951-Section 86
High Courts16 Oct 2026Disposed Of
M/s Dharamraj Contracts India Pvt. Ltd. Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 10 UK CK 2468
Uttarakhand Minerals (Prevention of Illegal Mining, Transportation and Storage) Rules, 2005-Rule 13(2)(b)
High Courts16 Oct 2026Dismissed
Sajjan Kalra Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 10 UK CK 2467
Constitution of India-Article 226
High Courts16 Oct 2026Disposed Of
Nikita Chauhan Vs State Election Commission & Ors.
Uttarakhand High Court · (2026) 10 UK CK 2466
Uttarakhand Panchayati Raj Act, 2016Representation of People's Act, 1951-Section 86
High Courts16 Oct 2026Disposed Of
Puran Chandra Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 10 UK CK 2465
High Courts16 Oct 2026Disposed Of
Hem Prasad Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 2519
Code of Civil Procedure, 1908-Order XXIII Rule 3
High Courts16 Oct 2026Disposed Of
Satyam Kumar Yadav Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 2518
High Courts16 Oct 2026Dismissed
Union Of India Through Central Bureau Of Investigation, ACB, Chhattisgarh, Raipur (C.G.) Vs S.S. Sandhu & Anr.
Chhattisgarh High Court · (2026) 10 CHH CK 2533
Code of Criminal Procedure, 1973-Section 378(2), 313, 378Indian Penal Code-Section 120-B, 420, 468, 471Prevention of Corruption Act, 1947-Section 5(2), 5(1)(d)
High Courts16 Oct 2026Disposed Of
M/s Chhattisgarh Fuels Vs Indian Oil Corporation Limited
Chhattisgarh High Court · (2026) 10 CHH CK 2417
Arbitration and Conciliation Act, 1996-Section 11(6)
High Courts16 Oct 2026Dismissed
Yogita Jhulekar @ Yogita Sonker Vs Sahil Kumar Tarkhan & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 2418
Indian Penal Code-Sections 279, 337, 338Motor Vehicles Act, 1988-Section 166
High Courts16 Oct 2026Disposed Of
Sandeep Lal Vs State Of Chhattisgarh & Anr.
Chhattisgarh High Court · (2026) 10 CHH CK 2419
High Courts16 Oct 2026Dismissed
Bhojram Yadav & Ors. Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 2421
High Courts16 Oct 2026Partly Allowed
Bharti Dhruv & Ors. Vs Lekhram Sahu & Anr.
Chhattisgarh High Court · (2026) 10 CHH CK 2422
Motor Vehicles Act, 1988-Section 173
High Courts16 Oct 2026Disposed Of
Ramnivas Pandey Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 2424
High Courts16 Oct 2026Dismissed
Hemlata Shrivas & Ors. Vs Sanjay Kumar Netam & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 2425
Limitation Act-Section 5Motor Vehicles Act, 1988-Section 173
High Courts16 Oct 2026Dismissed
Smt Sukhmani Sahu Vs Purushottam Singh Sahu
Chhattisgarh High Court · (2026) 10 CHH CK 2426
High Courts16 Oct 2026Dismissed
Madhu Sahu Vs Satish Sahu
Chhattisgarh High Court · (2026) 10 CHH CK 2427
Family Courts Act, 1984-Section 19(4)
High Courts16 Oct 2026Dismissed
Imraan Khan Vs Biwi Ambar Aafreen & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 2429
Family Courts Act, 1984-Section 19(4)