High Courts16 Oct 2026Dismissed
Rupesh Kumar Mathur Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 2431
Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483, 180, 183BNS-Sections 137(2), 87, 64(2)(e), 65(1)POCSO Act-Sections 4, 6
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12,28,363 judgments in All Courts · page 120 of 61,419
High Courts16 Oct 2026Allowed
Sachidanand Sarthi Vs The State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 2432
Bharatiya Nagarik Suraksha Sanhita, 2023-Sections 483, 180, 183Bharatiya Nyaya Sanhita, 2023-Section 69(2)(m)Protection of Children from Sexual Offences Act, 2012-Sections 4, 6
High Courts16 Oct 2026Allowed
Rohit Nishad Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 2433
Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483, 183BNS-Sections 137(2), 87, 64(2)POCSO Act-Section 6
High Courts16 Oct 2026
Saif Ali Rao Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 2434
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Narcotic Drugs and Psychotropic Substances Act, 1985-Section 20(b)(II)(c)
High Courts16 Oct 2026Dismissed
Shobhit Sen Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 2435
Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483, 180, 183BNS-Sections 137(2), 87, 64(2)(m), 65(1)POCSO Act-Sections 4(2), 5(L), 6
High Courts16 Oct 2026Allowed
M/s Chhattisgarh Fuels Through Proprietor V. Venu Vs Indian Oil Corporation Ltd
Chhattisgarh High Court · (2026) 10 CHH CK 2436
High Courts16 Oct 2026
Tilak Sahu @ Bunty Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 2437
BNSS, 2023-Section 483BNS-Sections 74, 64(2)(m), 115(2)POCSO Act-Sections 6, 8
High Courts16 Oct 2026
Bholeshwar Thakur Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 2438
BNSS, 2023-Section 483BNS-Sections 137(2), 87, 64(2)(m) and 65(1)POCSO Act-Sections 3/4(2), 5¥(ii)/6 and 5(B)/6
High Courts16 Oct 2026Allowed
Gajendra Dande Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 2439
Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483BNS-Sections 78 & 79POCSO Act-Section 12
High Courts16 Oct 2026
Rohit Kumar Kankariya & Anr. Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 2440
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483BNS-Sections 340(2), 345(3), 347(1), 336(3)
High Courts16 Oct 2026Dismissed
Karan Sinha Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 2441
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483, 183Chhattisgarh Excise Act-Section 34(2)
High Courts16 Oct 2026Allowed
X Y Z Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 2442
Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483, 183BNS-Sections 137(2), 63(d)(vi), 64(2), 87, 65(1), 115(2)POCSO Act-Sections 4 & 6
High Courts16 Oct 2026Allowed
Akash Bhardwaj Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 2443
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483NDPS Act-Sections 22(B) and 29
High Courts16 Oct 2026Dismissed
Homlal Chandravanshi & Anr. Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 2445
BNS-Section 191(3), 296, 351(2), 61(2)(a), 103(1), 3(5), 115(2)
High Courts16 Oct 2026Dismissed
Khubchand Sinha @ Khubu @ Aditya Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 2446
Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483BNS-Sections 137(2), 87, 64(2)(m)POCSO Act-Sections 4, 6
High Courts16 Oct 2026Allowed
Chote Yadav Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 2447
Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483BNS-Sections 305, 331(1)
High Courts16 Oct 2026
Krishna @ Abhay Yadav Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 2448
Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483BNS-Sections 304(1), 3(5)
High Courts16 Oct 2026Allowed
Nanu @ Krishna Pandey Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 2449
Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483BNS, 2023-Sections 296, 115(2), 351(2), 3(5)Arms Act-Sections 25, 27
High Courts16 Oct 2026Dismissed
Pranay Kunjam Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 2450
Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483Chhattisgarh Excise Act-Section 34(2)
High Courts16 Oct 2026Dismissed
Dular & Anr. Vs Smt. Dulara Bai & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 2451
Code of Civil Procedure, 1908-Section 100, 96Hindu Succession Act, 1956-Section 6, 6(1), 6(5)