High Courts15 Oct 2026Dismissed
Smt. M. Kamla Vs Smt. Gulaba Manikpuri
Chhattisgarh High Court · (2026) 10 CHH CK 4103
Code of Civil Procedure, 1908-Section 96Contract ActSpecific Relief Act, 1963-Section 16(c), 16
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12,27,750 judgments in All Courts · page 122 of 61,388
High Courts15 Oct 2026
Kailash Sharma Vs Steel Authority Of India Limited
Chhattisgarh High Court · (2026) 10 CHH CK 3951
Constitution of India-Article 227Public Premises (Eviction of Unauthorized Occupants) Act, 1971-Section 9, 14
High Courts15 Oct 2026Dismissed
Suman Patel Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 3929
High Courts15 Oct 2026
Jindal Steel And Power Limited Vs Union Of India & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 3926
Constitution of India-Article 226Companies Act, 1956Central Excise Act, 1944-Section 11A, 11AA, 11AC(1)(a)
High Courts15 Oct 2026Allowed
Aslam Ali & Ors. Vs State Of Uttarakhand
Uttarakhand High Court · (2026) 10 UK CK 3551
Uttar Pradesh Public Examination (Prevention of Unfair means) Act, 1998-Sections 3, 9 and 10U.P. Reorganization Act, 2000-Section 87Uttarakhand Board of Technical Education Act, 2003-Regulation 29
High Courts15 Oct 2026Disposed Of
Ravindra Kumar Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 10 UK CK 3543
Tribunals and Commissions15 Oct 2026Disposed Of
Raghbir Singh Vs A.K Verma & Anr.
Central Administrative Tribunal · (2026) 10 CAT CK 3383
Administrative Tribunals Act, 1985-Section 17Contempt of Courts Act, 1971-Section 12
Tribunals and Commissions15 Oct 2026Disposed Of
Jagrup Singh Kanwal Vs Sanjeev Khirwar & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 3406
Tribunals and Commissions15 Oct 2026Disposed Of
Mahendra Kumar Vs Shri Arun Kumar Singh & Anr.
Central Administrative Tribunal · (2026) 10 CAT CK 3390
Administrative Tribunal Act, 1985-Section 17
Tribunals and Commissions15 Oct 2026Disposed Of
Dr. Sunil Kumar & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 3407
Administrative Act, 1985-Section 19
Tribunals and Commissions15 Oct 2026Dismissed
Parul Kumar & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 3467
Administrative Tribunals Act, 1985-Section 19CCS (Pension) Rules, 2021-Rule 37, 37(7)
Tribunals and Commissions15 Oct 2026Disposed Of
Khwairakpam Keniya Devi Vs New Delhi Municipal Council & Anr.
Central Administrative Tribunal · (2026) 10 CAT CK 3433
Tribunals and Commissions15 Oct 2026Disposed Of
Chandan Singh Mool Singh Rathore Vs Staff Selection Commission & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 3432
Administrative Act, 1985-Section 19
Tribunals and Commissions15 Oct 2026Disposed Of
Charan Singh & Anr. Vs Govt. Of NCT Of Delhi & Anr.
Central Administrative Tribunal · (2026) 10 CAT CK 3431
Constitution of India-Articles 14, 16, 21
Tribunals and Commissions15 Oct 2026Disposed Of
Deepak Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 3459
Administrative Act, 1985-Section 19
Tribunals and Commissions15 Oct 2026Dismissed
KotinaRamanamma Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 3450
Constitution of India-Article 32, 16
Tribunals and Commissions15 Oct 2026Disposed Of
Pragati Johari & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 3471
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions15 Oct 2026Dismissed
Sunil Chandra Srivastava Vs Posts & Anr.
Central Administrative Tribunal · (2026) 10 CAT CK 3637
Tribunals and Commissions15 Oct 2026Allowed
Blessed Prabhat Ranjan Nayak Vs Union Of India & Ors.
Central Administrative Tribunal · 2023 INSC 901
Constitution of India-Article 12, 14, 16, 142Central Civil Services (Temporary Service) Rules, 1965
Tribunals and Commissions15 Oct 2026Allowed
Ramesh Chandra Maharana Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 3623
Rights of Persons with Disability Act, 2016-Section 2(r)