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12,28,363 judgments in All Courts · page 124 of 61,419

High Courts16 Oct 2026Allowed

Vinod Kumar Dandona & Ors. Vs Union Of India & Anr.

Delhi High Court · (2026) 10 DEL CK 2168

Constitution of India-Article 226, 21Code of Criminal Procedure, 1973-Section 482, 173, 173(8)Companies Act, 2013-Section 206, 206(1), 206(2), 206(4), 206(5), 206(7), 207, 208, 210, 210(1), 210(2), 210(3), 211, 211(2), 212, 212(1), 212(1)(c), 212(2), 212(4), 212(6), 212(7), 212(8), 212(9), 212(10), 212(13), 212(14), 212(15), 212(16), 212(17)(a), 217, 142, 142(1), 129, 129 read with Schedule III, 129 read with AS-16, 134(5), 197, 198, 447, 448, 449
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High Courts16 Oct 2026Allowed

Natasha Narwal Vs State NCT Of Delhi

Delhi High Court · (2026) 10 DEL CK 2176

Indian Penal Code-Sections 147, 148, 149, 186, 353, 283, 332, 333, 323, 307, 302, 427, 120B, 34, 188, 109, 114, 124A, 153A, 201, 212, 295, 341, 395, 420, 435, 436, 452, 454, 468, 471Arms Act, 1959-Sections 25, 27Prevention of Damage to Public Property Act, 1984-Sections 3, 4
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High Courts16 Oct 2026Disposed Of

Salum Mohamed Fundogoro Vs Customs

Delhi High Court · (2026) 10 DEL CK 2180

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Narcotic Drugs and Psychotropic Substances Act, 1985-Sections 8, 21, 21(c), 23, 23(c), 29, 37, 37(1)(b)(ii), 41(1), 50, 52A, 52A(2), 52A(3), 52A(4), 53, 54, 67Customs Act, 1962-Sections 102, 103
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High Courts16 Oct 2026Disposed Of

NDULU LUKULUNGU HERITIER Vs CUSTOMS

Delhi High Court · (2026) 10 DEL CK 2181

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Narcotic Drugs and Psychotropic Substances Act, 1985-Sections 8, 19, 21, 21(c), 23, 23(c), 24, 27A, 28, 37, 37(1)(b)(ii), 41, 50, 52A, 52-A, 53, 54, 67Customs Act, 1962-Sections 102, 103
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High Courts16 Oct 2026Disposed Of

Noerine Munvango Vs Customs

Delhi High Court · (2026) 10 DEL CK 2183

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Narcotic Drugs and Psychotropic Substances Act, 1985-Sections 8, 19, 21, 21(c), 23, 23(c), 24, 27A, 28, 37, 37(1)(b)(ii), 41, 50, 52A, 53, 54, 67Customs Act, 1962-Sections 102, 103
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High Courts16 Oct 2026Dismissed

Shri Ram Pal Saini Vs Shri Anil Kumar

Delhi High Court · (2026) 10 DEL CK 2204

Code of Civil Procedure, 1908-Section 96Specific Relief Act, 1963-Section 16(c), 20, 21, 22Indian Contract Act, 1872-Section 73, 74
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