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Search 12,27,435 Indian judgments.

12,27,435 judgments in All Courts · page 123 of 61,372

Tribunals and Commissions15 Oct 2026Disposed Of

Devinder Pal Singh Vs Union Of India & Ors.

Central Administrative Tribunal · (2026) 10 CAT CK 3618

Administrative Tribunals Act, 1985-Section 19Railway Services (Pension) Rules, 1993-Rule 9Railway Servants (Discipline & Appeal) Rules, 1968-Rule 28
Tribunals and Commissions15 Oct 2026Dismissed

Chitrasen Sethi Vs Union Of India & Ors.

Central Administrative Tribunal · (2026) 10 CAT CK 3596

Constitution of India-Article 226Administrative Tribunal Act, 1985-Section 21(1)(3)Limitation Act, 1963-Article 58
Tribunals and Commissions15 Oct 2026Dismissed

Smt. Jai Kumari Rai Vs Union Of India & Ors.

Central Administrative Tribunal · (2026) 10 CAT CK 3751

Administrative Tribunal Act, 1985-Section 19Railway Services (Pension) Rules, 1993-Rule 70, 75, 75(6)(iii)Hindu Marriage Act, 1955-Section 10, 13