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High Courts30 Jul 2026Partly Allowed

Ramshid A Vs State Of Kerala

High Court Of Kerala · (2026) 07 KL CK 1562

Narcotic Drugs and Psychotropic Substances Act, 1985-Section 2, 20(b)(ii)(A), 22(b), 22(c), 27A, 29, 37, 41, 42 and 43, 50Code of Criminal Procedure
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High Courts30 Jul 2026Allowed

Francis T. Chacko Vs T.K. Sajeevan

High Court Of Kerala · (2026) 07 KL CK 1569

Negotiable Instruments Act, 1881-Sections 118(a), 118(b), 138, 139Code of Civil Procedure-Order XLI Rule 27Income Tax Act-Section 143(1)
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