JUDGMENT DATABASE

Search 12,32,138 Indian judgments.

12,32,138 judgments in All Courts · page 1,078 of 61,607

Tribunals and Commissions31 Jul 2026Allowed

Keshav Bhardwaj Vs DCIT, Circle 2(1) - Gurgaon, Haryana

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2031

Income Tax Act, 1961-Section 250, 143(3), 131(1A), 131, 271(1)(c), 139(1), 274(1), 274, 271(1B)

Tribunals and Commissions31 Jul 2026

N.C. Jewellers Vs DCIT

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2061

Income Tax Act, 1961-Sections 132, 139(1), 147, 148, 133(6), 250(4), 250(6), 253, 260AIncome-tax Act, 2025-Sections 359(3)(b), 359(4), 362(1), 365

High Courts31 Jul 2026

Lekshmi & Ors. Vs Abdul Salam & Ors.

High Court Of Kerala · (2026) 07 KL CK 1553

Motor Vehicles Act-Section 166

High Courts31 Jul 2026

Joy M P Vs Central Registry Of Securitization Asset Reconstruction And Security Interest Of India & Ors.

High Court Of Kerala · (2026) 07 KL CK 1554

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002-Section 13, 13(2), 14

High Courts31 Jul 2026

The Regional Provident Fund Commissioner Vs Kurien T.K & Ors.

High Court Of Kerala · (2026) 07 KL CK 1555

EPF Act

High Courts31 Jul 2026

Kerala State Nirmithi Kendra Vs The Kerala Lok Ayukta & Ors.

High Court Of Kerala · (2026) 07 KL CK 1556

Charitable Societies Registration ActKerala Lok Ayukta Act, 1999

High Courts31 Jul 2026

Sumesh Lal D.S Vs The Home Secretary & Ors.

High Court Of Kerala · (2026) 07 KL CK 1557

High Courts31 Jul 2026

Union Of India & Ors. Vs Jasna Joseph & Ors.

High Court Of Kerala · (2026) 07 KL CK 1558

Tribunals and Commissions31 Jul 2026

Chandragiri Yesu Ratnam Vs M/s Sundaram BNP Paribas Home Finance Limited & Anr.

Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1861

Limitation Act, 1963-Section 5

Tribunals and Commissions31 Jul 2026

Tuhin Dey Vs Kotak Mahindra Bank Limited & Anr.

Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1862

Tribunals and Commissions31 Jul 2026

Bank of Baroda Vs Satya Narayan Inani & Ors.

Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1863

Tribunals and Commissions31 Jul 2026

M/s N.K.Fabrics & Anr. Vs Bank Of Baroda & Ors.

Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1864

Tribunals and Commissions31 Jul 2026

Canara Bank Vs Shri Narendra Mishra & Ors.

Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1865

Tribunals and Commissions31 Jul 2026

M/s Techno Tech & Ors. Vs Canara Bank

Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1866

Recovery of Debts Due to Banks and Financial Institution Act, 1993-Section 19

Tribunals and Commissions31 Jul 2026

Hemant Kumar & Ors. Vs State Of Himachal Pradesh & Ors.

National Green Tribunal · (2026) 07 NGT CK 2119

National Green Tribunal Act, 2010-Section 20Water (Prevention & Control of Pollution) Act, 1974Air (Prevention & Control of Pollution) Act, 1981

Tribunals and Commissions31 Jul 2026

Nathuram Chauhan Vs State Of Himachal Pradesh & Ors.

National Green Tribunal · (2026) 07 NGT CK 1546

High Courts31 Jul 2026Disposed Of

N.V.N. Constructions Pvt. Ltd. Vs The Southern Power Distribution Company Of Telangana Limited (TGSPDCL) & Ors.

Telangana High Court · (2026) 07 TEL CK 1543

Constitution of India-Article 226Companies Act, 1956CPC-Section 151

High Courts31 Jul 2026Allowed

M/s. Tubo Food Packaging Industries (P) Ltd. Vs M/s. Pronto Properties & Ors.

Telangana High Court · (2026) 07 TEL CK 1542

Arbitration and Conciliation Act, 1996-Section 11(5), 11(6), 16, 21

High Courts31 Jul 2026Disposed Of

M/s ARSS Infrastructure Projects Ltd. Vs M/s NMDC Limited

Telangana High Court · (2026) 07 TEL CK 1541

Arbitration and Conciliation Act, 1996-Section 11(5), 11(6), 12(1), 29A, Schedule IV, VI

High Courts31 Jul 2026Allowed

Kambhampati Venkata Rama Krishna Rao Vs M/s. Amarkrishna Constructions and Developers

Telangana High Court · (2026) 07 TEL CK 1540

Arbitration and Conciliation Act, 1996-Sections 11 (5), 11 (6), 8, 11Arbitration Act, 1940Scheme for Appointment of Arbitrators, 2006-Para (3) (i) (d)